Tribunals and Commissions16 Feb 2022Disposed Of
Mohammad Arif Farooqui & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0357
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 213 of 563
Tribunals and Commissions16 Feb 2022
Ramnath Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0358
Tribunals and Commissions16 Feb 2022
Sandeep Jot Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0359
Tribunals and Commissions16 Feb 2022Disposed Of
Sandeep Jot Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0032
Tribunals and Commissions16 Feb 2022Disposed Of
Brijesh Kumar Rai & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0025
Tribunals and Commissions16 Feb 2022Dismissed
Ramnath Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0024
Tribunals and Commissions16 Feb 2022Disposed Of
Mohammad Arif Farooqui & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0023
Tribunals and Commissions16 Feb 2022Disposed Of
H.N. Choudhary Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0022
Tribunals and Commissions15 Feb 2022
Shri Naresh Sharma & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 02 CAT CK 0360
Tribunals and Commissions15 Feb 2022
Mukund Lal Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0361
Tribunals and Commissions15 Feb 2022
Smt. Saroja Devi Vs Shri Rajesh Pandey
Central Administrative Tribunal · (2022) 02 CAT CK 0362
Pass Rules
Tribunals and Commissions15 Feb 2022Disposed Of
Mukund Lal Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0026
Tribunals and Commissions15 Feb 2022Dismissed
Saroja Devi Vs Rajesh Pandey, Divisional Railway Manager, East Central Railway, Mughalsarai
Central Administrative Tribunal · (2022) 02 CAT CK 0021
Tribunals and Commissions15 Feb 2022Disposed Of
Naresh Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0020
Tribunals and Commissions14 Feb 2022
Vijay Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0363
Constitution of India-Article 14, 16, 16(1)
Tribunals and Commissions14 Feb 2022
K.I. Akbar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0364
Tribunals and Commissions14 Feb 2022
Shesh Nath Mishra Vs Sri P.K. Purwar & Ors.
Central Administrative Tribunal · (2022) 02 CAT CK 0365
Tribunals and Commissions14 Feb 2022Disposed Of
K.I. Akbar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0019
Tribunals and Commissions14 Feb 2022Disposed Of
Shesh Nath Mishra Vs P.K. Purwar, Chairman & Managing Director Bharat Sanchar Nigam Limited, New Delhi 110001 & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0018
Tribunals and Commissions14 Feb 2022Allowed
Vijay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 02 CAT CK 0017
Constitution Of India, 1949 — Article 14, 16