Tribunals and Commissions17 May 2022Dismissed
Rousha P.Ali Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0027
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 202 of 563
Tribunals and Commissions13 May 2022
Vijay Bahadur Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0819
Tribunals and Commissions13 May 2022
Smt. Sarita Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0820
Tribunals and Commissions13 May 2022
Smt. Anju Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0821
Tribunals and Commissions13 May 2022
Ram Raj Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0822
Constitution of India-Article 16
Tribunals and Commissions13 May 2022Disposed Of
Vijay Bahadur Dwivedi Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0025
Tribunals and Commissions13 May 2022Dismissed
Ram Raj Pal Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0024
Constitution Of India, 1949 — Article 16
Tribunals and Commissions13 May 2022Dismissed
Anju Devi Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0022
Tribunals and Commissions12 May 2022
Johnkutty K.L Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0823
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3
Tribunals and Commissions12 May 2022
Manju.M Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0824
Constitution of India-Articles 14, 16, 21
Tribunals and Commissions12 May 2022
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0825
Tribunals and Commissions12 May 2022
Lijikutty Lawrence Vs The Commissioner & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0826
Tribunals and Commissions12 May 2022Disposed Of
Lijikutty Lawrence Vs Commissioner, Navodaya Vidyalaya Samiti & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0028
Tribunals and Commissions12 May 2022Disposed Of
Johnkutty K.L Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0020
Tribunals and Commissions12 May 2022Disposed Of
Manju.M Vs Union Of India And Others
Central Administrative Tribunal · (2022) 05 CAT CK 0019
Constitution Of India, 1949 — Article 14, 16, 21
Tribunals and Commissions11 May 2022
Santhilal G.K. & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0827
Tribunals and Commissions11 May 2022
G. Bhaskara Jyothi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0828
Indian Railway Establishment Code Volume II-Rule 1343, 1343(FR54), 1344, 1345
Tribunals and Commissions11 May 2022
Bibhuti Kumar Jain Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0829
Tribunals and Commissions11 May 2022
Jagdish Narain Khare Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0830
Tribunals and Commissions11 May 2022
Rajeev Kumar Saxena Vs Union of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0831