Tribunals and Commissions12 Sept 2022
Rekha Devi Vs UT of Jammu and Kashmir & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0690
CSR-Rule 242
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 186 of 563
Tribunals and Commissions12 Sept 2022Disposed Of
Naresh Kumar Vs UT Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0020
Tribunals and Commissions12 Sept 2022Disposed Of
Rekha Devi Vs UT Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0019
Tribunals and Commissions12 Sept 2022Disposed Of
Pradeep Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0018
Andhra Pradesh Registration And Subordinate Service Rules, 1976 — Rule 4(a)(1)(i)Constitution Of India, 1949 — Article 14
Tribunals and Commissions10 Sept 2022
Bharat Sanchar Nigam Limited & Ors. Vs Paresh Kumar Mallick
Central Administrative Tribunal · (2022) 09 CAT CK 0704
CPC-Order 47 Rule 1Constitution of India-Article 226
Tribunals and Commissions10 Sept 2022
Ambika Prasad Mansingh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0691
Tribunals and Commissions10 Sept 2022Dismissed
Ambika Prasad Mansingh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0017
Tribunals and Commissions10 Sept 2022Dismissed
Bharat Sanchar Nigam Limited & Others Vs Paresh Kumar Mallick
Central Administrative Tribunal · (2022) 09 CAT CK 0016
Code Of Civil Procedure 1908 — Order 47 Rule 1Constitution Of India, 1949 — Article 226
Tribunals and Commissions09 Sept 2022
Chirag Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0719
Tribunals and Commissions09 Sept 2022
Alim Shaikha Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0692
Tribunals and Commissions09 Sept 2022Disposed Of
Alim Shaikha Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0012
Tribunals and Commissions08 Sept 2022
Suman Lata Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0720
Tribunals and Commissions08 Sept 2022
Meena @ Shruti Sonkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0721
Tribunals and Commissions08 Sept 2022Disposed Of
Meena @ Shruti Sonkar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0014
Tribunals and Commissions08 Sept 2022Disposed Of
Suman Lata Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0013
Tribunals and Commissions07 Sept 2022
Sh. Ajit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0722
Tribunals and Commissions07 Sept 2022
A.K.Rajoria Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0705
Tribunals and Commissions07 Sept 2022Disposed Of
A.K. Rajoria Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0011
Tribunals and Commissions07 Sept 2022Allowed
Ajit Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0010
Tribunals and Commissions06 Sept 2022
Gati Krushna Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0706
Constitution of India-Article 227