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Judgment
5 paragraphs · 65 words
Per: RAMESH SINGH THAKUR MEMBER (J):-
1.
Sh. Sanjay Goyal, learned Sr. Central Govt. Standing Counsel, who is in receipt of advance notice, appears.
2.
Heard learned counsel for the applicant for some time.
3.
At this stage, learned counsel seeks permission to withdraw this Original Application with liberty to approach the appropriate forum/Court.
4.
The Original Application is dismissed as withdrawn with above liberty.
