Tribunals and Commissions12 Mar 2024
Sanjay Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3354
Administrative Tribunals Act, 1985-Section 19, 20, 21
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 26 of 36
Tribunals and Commissions12 Mar 2024
Sanjeev Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3355
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions12 Mar 2024
S.C. Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3356
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16
Tribunals and Commissions12 Mar 2024
Pandhanan Kaundiley Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3357
Tribunals and Commissions12 Mar 2024Dismissed
No. 14860486X Sanjeev Singh Cleaner a/a 39 Years, 749 (I) Tpt. PI ASC (Civ GT) New Cantt Allahabad Vs Union Of India Through Secretary, Ministry Of Defence, New Delhi And Others
Central Administrative Tribunal · (2024) 03 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Mar 2024Allowed
S.C. Singh Son Of Late Rameshwar Das, Resident Of Raghuver Ka Pura, Ahmadpur, District Allahabad & Others Vs Union Of India Through Principal Secretary, Ministry Of Defence, Government Of India, New Delhi & Others
Central Administrative Tribunal · (2024) 03 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions12 Mar 2024Dismissed
Sanjay Kumar Sharma Son Of Baleshwar Sharma Trackman-II, Engineering-N- Mugalsarai. & Others Vs Union Of India, Through General Manager East-Central Railway Hajipur & Others
Central Administrative Tribunal · (2024) 03 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19, 2(a)(2), 21, 21(3)
Tribunals and Commissions11 Mar 2024
Jayasumi S.J. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3365
Right to Information Act
Tribunals and Commissions11 Mar 2024
Union Of India & Ors. Vs Rijo T.
Central Administrative Tribunal · (2024) 03 CAT CK 3366
Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions11 Mar 2024
Boby Chahar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3367
Tribunals and Commissions11 Mar 2024
Ravindra Kumar Mishra Vs D/O Post & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3368
Tribunals and Commissions11 Mar 2024
Smt. Neeta Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3369
Central Administrative Tribunal Act, 1985-Section 19Hindu Marriage Act, 1955-Section 5(iv)Central Civil Service (Pension) Rules, 1972-Rule 54(14)(b)
Tribunals and Commissions11 Mar 2024Allowed
Neeta, W/o Late Ram Ratan, R/o 110A, Chandra Shekhar Azad Marg, District-Moradabad, UP-244001 Vs Union Of India Through Its Secretary, Ministry Of Railway, Government Of India, New Delhi & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0021
Central Administrative Tribunal Act, 1985 — Section 19Hindu Marriage Act, 1955 — Section 5(iv)Central Civil Service (Pension) Rules, 1972 — Rule 54(14)(b)
Tribunals and Commissions11 Mar 2024Allowed
Union Of India Represented By General Manager, Southern Railway, Park Town, Chennai & Others Vs Rijo T
Central Administrative Tribunal · (2024) 03 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions11 Mar 2024Disposed Of
Jayasumi S.J. Vs Union Of India, Represented By The General Manager, Southern Railway, Headquarters Office, Park Town PO, Chennai � 600003 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0017
Tribunals and Commissions08 Mar 2024
Mohan Lal Koshti Vs Comptroller & Auditor General of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3288
Tribunals and Commissions08 Mar 2024
Nitya Mandal Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3289
Tribunals and Commissions08 Mar 2024
Aij Kumar Raut Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3290
Tribunals and Commissions08 Mar 2024
Shubham Kashyap Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3291
Tribunals and Commissions08 Mar 2024Disposed Of
Aij Kumar Raut, S/o Shri Janardan Raut Vs Comptroller & Auditor General Of India, Pocket-9, Deen Dayal Upadhyaya Marg, New Delhi � 110124 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0016