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Judgment
5 paragraphs · 65 words
O R D E R
Delivered by Hon’ble Mr. Justice B.K. Shrivastava, Member (J)
Shri Jitendra Nayak, counsel for the applicant is present. Shri Vidyapati Tripathi, counsel for the respondents is present.
2.
It is submitted by the applicant’s counsel that he does not want to press this O.A. further.
3.
Therefore, on the request of applicant, O.A. No. 1021/2022 is dismissed as not pressed.
