Tribunals and Commissions26 Jun 2024
Dharm Raj Meena Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1752
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 15 of 36
Tribunals and Commissions26 Jun 2024Disposed Of
Dharm Raj Meena Vs General Manager, Southern Railway, Park Town P.O., Chennai-600003 & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0013
Tribunals and Commissions25 Jun 2024
Rajeev Tripathi Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2024) 06 CAT CK 1753
Tribunals and Commissions25 Jun 2024
Sh. Puran Vs Director General SD, SD-7 (Adm. Civil) GS Branch, IHQ of MoD (Army) & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1754
Tribunals and Commissions25 Jun 2024Disposed Of
Puran, Cook (Group-C) under HQ, Paschim UP-Sub Area Meerut Vs Director General SD, SD-7 (Adm. Civil) GS Branch, IHQ Of MoD (Army), Sena Bhawan, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0011
Tribunals and Commissions25 Jun 2024Disposed Of
Rajeev Tripathi Vs Kendriya Vidyalaya Sangathan Through The Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi.-16 & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0010
Tribunals and Commissions19 Jun 2024
Dr.MohammadAbrar Bhat & Ors. Vs State Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2024) 06 CAT CK 1705
Tribunals and Commissions18 Jun 2024
Union Of India & Ors. Vs Khushboo
Central Administrative Tribunal · (2024) 06 CAT CK 1710
CPC-Section 114, Order XLVII Rule 1, 47 Rule 1
Tribunals and Commissions18 Jun 2024
Virender Singh Vs The Director General, Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1711
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Jun 2024
T. Saji & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1712
Railways Act, 1989-Chapter XIV, Section 132, 136Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rule 7, 8, 8(3), 10
Tribunals and Commissions18 Jun 2024Allowed
T. Saji & Ors. Vs Union Of India, Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai-600003. & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0001
Railways Act, 1989 — Section 132, 136Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 7, 8, 8(3), 10
Tribunals and Commissions14 Jun 2024
A.P. Pushkarakshan Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1715
Tribunals and Commissions14 Jun 2024Allowed
A.P. Pushkarakshan Vs Union Of India Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O, Chennai � 600003 & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0002
Tribunals and Commissions12 Jun 2024
Dr. Shyam Singh Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1721
Administrative Tribunals Act, 1985-Section 19J&K Civil Services (Classification, Control and Appeal) Rules, 1956-Rule 24, Clause (1)Constitution of India-Article 14
Tribunals and Commissions12 Jun 2024Partly Allowed
Dr. Shyam Singh Vs Union Territory Of Jammu & Kashmir Through Additional Chief Secretary, Financial Commissioner, Health & Medical Education Department, Civil Secretariat, Jammu-180001/Srinagar & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 24, 24(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions11 Jun 2024
Ankit Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1731
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Jun 2024
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1732
Tribunals and Commissions11 Jun 2024
Surinder Kaur & Ors. Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2024) 06 CAT CK 1733
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Jun 2024Dismissed
Raj Kumar S/o Late Shri Lal Chand Panyala Road, Shivpuram, Near S.M.J. School, Roorkee Vs Union Of India Through Secretary, Ministry Of Defence, New Delhi & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0008
Tribunals and Commissions11 Jun 2024Dismissed
1A. Surinder Kaur & Ors. Vs Delhi Transport Corporation, (Through Its Chairman), I.P. Estate, New Delhi � 110003 & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19