Tribunals and Commissions01 Jul 2024
Ramesh Chandra Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1756
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 14 of 36
Tribunals and Commissions01 Jul 2024Allowed
Smt. Shakuntala Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1757
Family Pension Rules-Rule 54, 75Railway Services (Pension) Rules, 1993-Rule 75Hindu Marriage Act-Section 29(2)
Tribunals and Commissions01 Jul 2024
Prashant Kore Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1758
BSNL (CDA) Rules, 2006-Rule 5, sub-Rule (18)
Tribunals and Commissions01 Jul 2024
Sher Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1759
Rules of 1987-Rule 17Limitation Act, 1963Administrative Tribunals Act, 1985-Section 21(1), Sub-Section (3) of Section 21
Tribunals and Commissions01 Jul 2024
Shaji M.P. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1760
Tribunals and Commissions01 Jul 2024
Vinod Kumar Dillu Vs The General Manager Indo German Tool Room & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1761
Tribunals and Commissions01 Jul 2024
Love Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 1762
Tribunals and Commissions01 Jul 2024
Vinay Kumar & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 07 CAT CK 1763
Tribunals and Commissions01 Jul 2024Dismissed
Prashant Kore Vs Union Of India, Through Secretary, Ministry Of Communication & IT, Department Of Telecommunication, Sanchar Bhawan, New Delhi - 110001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0020
Bharat Sanchar Nigam Ltd. Conduct, Discipline And Appeal Rules, 2006 — Rule 5(18)
Tribunals and Commissions01 Jul 2024Dismissed
Ramesh Chandra Sharma Vs Union Of India, Hrough, Chief Financial Controller, Ministry Of Civil Aviation And Tourism, Safdarjung Airport, New Delhi � 110003 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0019
Code Of Civil Procedure, 1908 — Section 114Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions01 Jul 2024Dismissed
Sher Singh Vs Govt. Of NCT Of Delhi, Through Chief Secretary, Delhi, Delhi Sectt., IP Estate, Delhi � 110002 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 21(1), 21(3)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Constitution Of India, 1950 — Article 226
Tribunals and Commissions01 Jul 2024Dismissed
Vinod Kumar Dillu Vs General Manager Indo German Tool Room 291/B-302/A Sector E Industrial Area Sawer Road Indore 452015 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0017
Tribunals and Commissions01 Jul 2024Dismissed
Love Kumar Vs Union Of India, Through: Its General Manager. Western Railway, Churchgate, Mumbai-400020 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0016
Tribunals and Commissions01 Jul 2024Allowed
Shakuntala D/O Late Panchamlal Vs Union Of India, Ministry Of Railway Through General Manager West Central Railway RB-III 422 1 And 2 Indra Market Railway Colony Jabalpur (MP) 482001 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0015
Hindu Marriage Act, 1955 — Section 29(2)Central Civil Services (Pension) Rules, 1972 — Rule 54Railway Services (Pension) Rules, 1993 — Rule 54, 75
Tribunals and Commissions01 Jul 2024Allowed
Shaji M.P., S/O Shri Krishnan M.P Vs Union Of India, Through Secretary To The Govt. Of India, Ministry Of Micro, Small And Medium Enterprises, Nirman Bhawan, Maulana Azad Road, New Delhi, 110108 & Ors.
Central Administrative Tribunal · (2024) 07 CAT CK 0014
Tribunals and Commissions28 Jun 2024
Union Of India & Ors. Vs Biswa Nath Parida
Central Administrative Tribunal · (2024) 06 CAT CK 1743
CCS (CCA) Rules, 1965-Rule 14 Sub Rule 18, 15Constitution of India-Article 309CPC-Order 47 Rule 1
Tribunals and Commissions28 Jun 2024
Manoj Kumar Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 06 CAT CK 1744
Tribunals and Commissions28 Jun 2024Dismissed
Union Of India Through Cabinet Secretary To The Govt. Of India, East Block-V, R.K.Puram, New Delhi, PIN-110066 & Ors. Vs Biswa Nath Parida (Gr C)
Central Administrative Tribunal · (2024) 06 CAT CK 0015
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 15Code Of Civil Procedure, 1908 — Order 47, Rule 1Constitution Of India, 1950 — Article 309
Tribunals and Commissions27 Jun 2024
Smt. I.K Sudharma Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 1750
Tribunals and Commissions27 Jun 2024Dismissed
I.K Sudharma & Ors. Vs Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 Represented By Its Commissioner & Ors.
Central Administrative Tribunal · (2024) 06 CAT CK 0012