Tribunals and Commissions18 Sept 2020
Dr. Neera Vyas Vs Ministry Of AYUSH & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0787
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 42 of 84
Tribunals and Commissions18 Sept 2020
Pramod Kumar Jangir Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0769
Tribunals and Commissions18 Sept 2020
Rahul DeoOraon Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0759
Tribunals and Commissions18 Sept 2020
Ms. Manjusha Bhatnagar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0728
Tribunals and Commissions18 Sept 2020Dismissed
Manjusha Bhatnagar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0103
Tribunals and Commissions18 Sept 2020Dismissed
Rahul DeoOraon Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0102
Tribunals and Commissions18 Sept 2020Dismissed
Dr. Neera Vyas Vs Ministry Of AYUSH & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0060
Tribunals and Commissions18 Sept 2020Disposed Of
Pramod Kumar Jangir Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0059
Tribunals and Commissions18 Sept 2020Disposed Of
Bratati Ghosh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0058
Tribunals and Commissions17 Sept 2020
Galave Machhindra Uttam & Ors. Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0715
Tribunals and Commissions17 Sept 2020
Brajesh Tiwari & Ors. Vs Dr. Ajay Dalal & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0811
Tribunals and Commissions17 Sept 2020
Rakesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0800
Tribunals and Commissions17 Sept 2020
Ankit Soni Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0746
Tribunals and Commissions17 Sept 2020
Digvijay Sharma & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0738
Tribunals and Commissions17 Sept 2020
Prosanta Kumar Banerjee Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0736
Tribunals and Commissions17 Sept 2020Allowed
Ankit Soni Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0101
Tribunals and Commissions17 Sept 2020Disposed Of
Digvijay Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0100
Tribunals and Commissions17 Sept 2020Dismissed
Prosanta Kumar Banerjee Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0099
Tribunals and Commissions17 Sept 2020Dismissed
Galave Machhindra Uttam & Others Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0031
Tribunals and Commissions16 Sept 2020
Krishan Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0802