Tribunals and Commissions23 Sept 2020Disposed Of
Kulvinder Khanna Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0105
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 41 of 84
Tribunals and Commissions23 Sept 2020Dismissed
Dr. Krishan Bihari Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0104
Tribunals and Commissions23 Sept 2020Disposed Of
Kanta And Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0082
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Sept 2020Disposed Of
Dharamveer Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0081
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Sept 2020Disposed Of
In The Matter Of: Tribunal On Its Own Motion Vs Mehmood Pracha
Central Administrative Tribunal · (2020) 09 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 14, 25Contempt Of Courts Act, 1971 — Section 14Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 6
Tribunals and Commissions22 Sept 2020
Jatinder Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0786
Tribunals and Commissions22 Sept 2020
Priyanka Rawat Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0766
Tribunals and Commissions22 Sept 2020
Sarita Soreng Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0751
Tribunals and Commissions22 Sept 2020Dismissed
Priyanka Rawat Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0080
Tribunals and Commissions22 Sept 2020Dismissed
Sarita Soreng Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0079
Tribunals and Commissions22 Sept 2020Disposed Of
Jatinder Kumar And Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0078
Tribunals and Commissions21 Sept 2020
Budh Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0776
Tribunals and Commissions21 Sept 2020
Ex. Ct. (Dvr.) Raj Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0770
CCS (Pension) Rules, 1972-Rule 41
Tribunals and Commissions21 Sept 2020
Yogesh Chand Kaushik & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0765
Tribunals and Commissions21 Sept 2020
Monika Vs VK Singh & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0763
Tribunals and Commissions21 Sept 2020Disposed Of
Ex. Ct. (Dvr.) Raj Kumar Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0077
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions21 Sept 2020Disposed Of
Monika Vs VK Singh & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0063
Tribunals and Commissions21 Sept 2020Disposed Of
Budh Prakash Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0062
Tribunals and Commissions21 Sept 2020Disposed Of
Yogesh Chand Kaushik & Others Vs Govt. Of NCT of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0061
Tribunals and Commissions18 Sept 2020
Smt. Bratati Ghosh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0788