JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 707 of 61,517

High Courts31 Aug 2026Allowed

Smt. Koppaka Tulasi Usha Rani Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5286

Constitution of India-Article 226CPC-Section 151Greater Hyderabad Municipal Corporation Act, 1955-Section 452, 462

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High Courts31 Aug 2026Dismissed

M/s. Royal Sundaram General Insurance Co. Ltd. Vs Veeramusti Saveetramma & Anr.

Telangana High Court · (2026) 08 TEL CK 5287

Constitution of India-Article 227CPC-Section 151

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High Courts31 Aug 2026Disposed Of

Banoth Suresh Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5288

BNSS-Section 528, 503Telangana Prohibition Act, 1995-Section 7-A, 8(e)Telangana Excise Act, 1968-Section 34(e)

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High Courts31 Aug 2026Disposed Of

S. Dushyanth Reddy Vs Mohammed Hadi Ali & Anr.

Telangana High Court · (2026) 08 TEL CK 5289

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 4, Section 151

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High Courts31 Aug 2026Allowed

K.V.V.Lalitha Reddy & Anr. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5290

Constitution of India-Article 226Telangana Bhu Bharati (Record of Rights in Land) Act, 2024-Section 8CPC-Section 151

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High Courts31 Aug 2026Disposed Of

Thangellapalli Bala Bhaskar & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5291

Constitution of India-Article 226CPC-Section 151

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High Courts31 Aug 2026Allowed

The Income Tax Officer Ward 1, Khammam & Ors. Vs Primary Agricultural Cooperative Credit Society Chintakani

Telangana High Court · (2026) 08 TEL CK 5292

Income Tax Act, 1961-Section 147-ACPC-Section 151

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High Courts31 Aug 2026

Primary Agricultural Cooperative Credit Society Chintakani Vs The Income Tax Officer Ward 1, Khammam & Ors.

Telangana High Court · (2026) 08 TEL CK 5293

Income-tax Act, 1961-Section 147, 144, 144B, 148AConstitution of India-Article 226, 14, 19(1)(g), 265

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High Courts31 Aug 2026Disposed Of

Kuna Jai Kumar Goud Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5294

Constitution of India-Article 226Registration Act, 1908-Section 22ACode of Civil Procedure, 1908-Section 151

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High Courts31 Aug 2026Allowed

Medavarapu Likhitha & Anr. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5295

CPC-Section 151Constitution of India-Article 226, 14, 19, 21

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High Courts31 Aug 2026Disposed Of

M/s. Hazrat Moulaali Steel Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5296

Constitution of India-Article 226, 19(1)(g), 300ACode of Civil Procedure, 1908-Section 151State/Central Goods and Services Tax Act, 2017-Section 73

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High Courts31 Aug 2026Disposed Of

Pulander B Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5297

Constitution of India-Article 226CPC-Section 151

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High Courts31 Aug 2026Disposed Of

Sri Polampalli Nageswara Rao @ Venkata Nageswar Rao & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5298

Telangana Bhu Bharati (Record of Rights in Land) Act, 2025-Section 15Limitation Act, 1963-Section 5Constitution of India-Article 226, 14, 21, 300-A

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High Courts31 Aug 2026Disposed Of

M/s. A Sudhakar Works Contractor Vs Deputy State Tax Officer & Anr.

Telangana High Court · (2026) 08 TEL CK 5299

Constitution of India-Article 226, 19(1)(g)Central Goods and Services Tax Act, 2017Telangana Goods and Services Tax Act, 2017

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High Courts31 Aug 2026Disposed Of

Ghouse Mohidden Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5300

Constitution of India-Article 226GHMC Act, 1955Telangana Assigned Lands (Prohibition of Transfers) Act, 1977

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High Courts31 Aug 2026Disposed Of

Julakanti Sai Krishna @ J. Sai Krishna Goud Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5301

BNSS Act of 2023-Section 35(3)BNS-Sections 329(4), 79, 351(2)CPC-Section 151

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High Courts31 Aug 2026Disposed Of

Imran Bin Raheem Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5302

Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151

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High Courts31 Aug 2026

Primary Agricultural Cooperative Credit Society Limited, Ibrahimpur Vs The Income Tax Officer Ward 1, Sangareddy & Ors.

Telangana High Court · (2026) 08 TEL CK 5303

Constitution of India-Article 226, 14, 19(1)(g), 265Income Tax Act, 1961-Section 147, 144, 144B, 148A

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High Courts31 Aug 2026

Large Sized Cooperative Credit Society Limited Vs The Income Tax Officer Ward 1, Khammam & Ors.

Telangana High Court · (2026) 08 TEL CK 5304

Constitution of India-Article 226, 14, 19(1)(g), 265Income Tax Act, 1961-Section 147, 144, 148A

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High Courts31 Aug 2026

Kondapalukula Ajay Rao Vs The State Of Telangana

Telangana High Court · (2026) 08 TEL CK 5305

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 118(1), 308(2), 108, 3(5)

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