Tribunals and Commissions31 Aug 2026
Ghansham Dass Lachhman Dass HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6268
Income Tax Act, 1961-Section 250, 143(3), 115BBE, 68, 69A, 234B, 234CIncome-tax Rules, 1962-Rule 46A
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 706 of 61,517
Tribunals and Commissions31 Aug 2026
Mrs. Saroj Kumari Vs Min. of Health and Family Welfare & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6184
Administrative Tribunals Act, 1985-Section 19
High Courts31 Aug 2026Disposed Of
K Nagesh @ Khistamgari Nagesh Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5268
Bharatiya Nyaya Sanhitha, 2023-Sections 316(4), 318(2), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 35(3), 528
High Courts31 Aug 2026Allowed
Kallem Upendhar Reddy Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5269
EC Act-Section 7BNSS, 2023-Section 528
High Courts31 Aug 2026Disposed Of
M. Rama Swamy Goud Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5270
Negotiable Instruments Act, 1881-Sections 138 r/w 142, 142(b), Clause (c) of the proviso to Section 138Cr.P.C.-Section 200BNSS-Section 528
High Courts31 Aug 2026Disposed Of
Mohammed Aslam Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5271
Bharatiya Nyaya Sanhita, 2023-Section 303(2)Prevention of Damage to Public Property Act-Section 3BNSS-Section 528
High Courts31 Aug 2026Allowed
Vaanarashi Avinash Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5272
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7(1)(a)(i)BNSS, 2023-Section 528
High Courts31 Aug 2026Disposed Of
Suligithi Dhanunjaya Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5273
BNSS-Section 528
High Courts31 Aug 2026Disposed Of
Shaik Khaza Mohenoddin Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5274
BNSS-Section 528BNS-Section 85D.P. Act-Sections 3 and 4
High Courts31 Aug 2026Disposed Of
Syed Wajahad Ahmed Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5275
BNSS-Section 528IPC-Section 307 read with Section 34
High Courts31 Aug 2026Allowed
Abdul Arbaz @ Arbas Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5276
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Sections 3, 7BNSS, 2023-Section 528
High Courts31 Aug 2026Allowed
Chilakala Anji Reddy & Ors. Vs N. Mallesh & Ors.
Telangana High Court · (2026) 08 TEL CK 5277
Motor Vehicles Act 1988-Sections 166(2), 166, 140Code of Civil Procedure 1908
High Courts31 Aug 2026Allowed
Shaik Chand & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5278
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts31 Aug 2026Disposed Of
Nomula Mamatha & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5279
BNSS-Section 528Cr.P.C.-Section 482, 190(1)(a), 61IPC-Sections 499, 500, 341, 354, 509
High Courts31 Aug 2026Dismissed
Sirikonda Madhava Rao Vs N. Hemalatha & Ors.
Telangana High Court · (2026) 08 TEL CK 5280
Constitution of India-Article 227Code of Civil Procedure 1908 (CPC)-Order XXVI Rule 9, Section 151, XXII Rule 10Transfer of Property Act 1882-Section 52
High Courts31 Aug 2026Disposed Of
Mohammed Abdul Ghani Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5281
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 72Cr.P.C-Section 70(2)
High Courts31 Aug 2026Disposed Of
Horizon Spa And Salon Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5282
Constitution of India-Article 226, 14, 19 (1) (g)CPC-Section 151
High Courts31 Aug 2026
The Telangana State Industrial Infrastructure Corporation Limited Vs Tanneeru Koteswar Rao & Ors.
Telangana High Court · (2026) 08 TEL CK 5283
CPC-Section 151, Order 47 Rule 1, 114Contempt of Courts Act 1971-Sections 10 to 12
High Courts31 Aug 2026
M. Bhadrasena & Ors. Vs Gram Panchayat, Sardarnagar Village
Telangana High Court · (2026) 08 TEL CK 5284
CPC-Section 114, Order XLVII Rule 1
High Courts31 Aug 2026Disposed Of
U Venkat Rao & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5285
Indian Penal Code, 1860-Sections 420, 465, 272, 273, 487BNSS-Section 528