Tribunals and Commissions31 Aug 2026
Sweta Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6569
Income-tax Act, 1961-Section 271F, 271(1)(c), 271(1)(b), 271, 271B
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12,30,331 judgments in All Courts · page 704 of 61,517
Tribunals and Commissions31 Aug 2026
Ankur Tara Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6568
Income Tax Act, 1961-Section 250, 147, 148, 142(1), 144, 144B
Tribunals and Commissions31 Aug 2026
Dheeraj Kumar Vs Revenue
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6567
Income Tax Act, 1961-Section 272A(1)(d), 274(1), 251(1)(a) proviso, 147, 148, 144
Tribunals and Commissions31 Aug 2026
Syed Iftekhar Ahmad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6566
Income-tax Act, 1961-Section 143, 143(2), 143(3), 260A
Tribunals and Commissions31 Aug 2026Allowed
Sudhir Kumar Goel Vs ITO & Anr.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6565
Income Tax Act, 1961-Section 250, 143(3), 271(1)(c), 154
Tribunals and Commissions31 Aug 2026Allowed
Ravish Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6563
Income-tax Act, 1961-Section 250Limitation Act of 1963-Section 51
Tribunals and Commissions31 Aug 2026
Shri Hari Industries Vs ITO Ward 36(8)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6561
Income Tax Act, 1961-Section 144, 147, 144A, 69A, 115BBE, 142(1), 127
Tribunals and Commissions31 Aug 2026
Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Concept Weavers Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6560
Income Tax Act, 1961-Section 153C, 132, 68, 69C
Tribunals and Commissions31 Aug 2026Allowed
HI Lead Infotech Pvt. Ltd. Vs The DC/ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6559
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions31 Aug 2026Dismissed
DCIT Vs Hitesh Khanna
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6557
Income Tax Act, 1961-Section 153C, 153C(1), 153A, 1530Finance Act, 2017
Tribunals and Commissions31 Aug 2026Partly Allowed
ITO, Ward-4(3) Vs Majorel India Pvt. Ltd. (Earlier Known As Bertelsmann Marketing Services India Pvt. Ltd.)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6556
Income-tax Act, 1961-Section 143(3), 144CIncome Tax Rules, 1962-Rule 10C
Tribunals and Commissions31 Aug 2026Dismissed
DCIT Vs A.G. Universal Limited & Anr.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6555
Income Tax Act, 1961-Section 250, 153C, 153C(1), 153A, 132, 143(2), 142(1), 68, 69CFinance Act, 2017
Tribunals and Commissions31 Aug 2026Partly Allowed
Aman Memorial Charitable Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6554
Income Tax Act, 1961-Section 250, 154
Tribunals and Commissions31 Aug 2026
Shyam Sunder Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6553
Income-tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions31 Aug 2026
M/S HSB Home Solutions Ltd. Vs ACIT, Central Circle-15
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6551
Income Tax Act, 1961-Section 250, 133A, 148, 143(3), 147/148, 132, 153C, 147
Tribunals and Commissions31 Aug 2026Dismissed
M/s. CCL International Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6548
Income-tax Act, 1961-Sections 143(3), 147, 147 1st proviso, 148
Tribunals and Commissions31 Aug 2026Dismissed
Income Tax Officer Vs Sachin Sharma
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6541
Income Tax Act, 1961-Section 250, 115BBE, 132, 133A, 143(2), 142(1), 68, 69A, 143(3)/144BCGST/HGST/IGST Act, 2017-Section 73
Tribunals and Commissions31 Aug 2026Dismissed
Income Tax Officer Vs M/s. Rose Gate Estates Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6534
Income-tax Act, 1961-Section 143(3), 143(2), 142(1), 68, 10(23FB), 251(1)Income Tax Rules, 1962-Rule 46AIndian Stamp Act, 1889-Section 42
Tribunals and Commissions31 Aug 2026Partly Allowed
M/s Kundan Mal Roop Chand Jewellers Pvt Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6531
Income Tax Act, 1961-Section 143(3), 133A, 115BBE
Tribunals and Commissions31 Aug 2026Allowed
Asst. CIT Vs KDP Buildwell Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6529
Income-tax Act, 1961-Section 250, 144, 143(2), 142(1), 37(1), 250(4)Income-tax Rules, 1962-Rule 46A