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12,30,331 judgments in All Courts · page 705 of 61,517

Tribunals and Commissions31 Aug 2026Allowed

Basera Interiors & Builders P. Ltd. Vs Deputy Commissioner Of Income Tax, Gurgaon

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6528

Income Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 68, 250(6), 234A, 234B, 234C, 274, 271(1)(c)

Tribunals and Commissions31 Aug 2026

Income Tax Officer, Ward-73(2) TDS Vs Ashutosh Infra Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6527

Income-tax Act, 1961-Section 250, 201(1), 201(1A), 194C, 133A, 196, Chapter VII-B, Chapter XVII-B

Tribunals and Commissions31 Aug 2026Allowed

B K Educational Services Pvt Ltd Vs ITO Ward 4 (1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6763

Income-tax Act, 1961-Section 144; Section 147; Section 148; Section 151; Section 148A(b); Section 148A(d)

Tribunals and Commissions31 Aug 2026

Income Tax Officer Vs Reena Jain

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6762

Income Tax Act, 1961-Section 143(3), 69A, 142(1)

Tribunals and Commissions31 Aug 2026Partly Allowed

Nidhish Gupta Vs ITO Ward 3

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6760

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions31 Aug 2026

Pankaj Soni Vs ITO Ward 28(5), New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6420

Income-tax Act, 1961-Section 143(3), 24(b)

Tribunals and Commissions31 Aug 2026

DCIT Central Circle 32 Vs M/s Aditya Infotech Ltd

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6417

Income Tax Act, 1961-Section 143(3), 143(2), 133(6)Income Tax Rules, 1962-Rule 46A, 46A(1), 46A(2)

Tribunals and Commissions31 Aug 2026

Dev Shiksha Samiti Vs ITO Exemptions Rohtak

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6416

Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii)

Tribunals and Commissions31 Aug 2026Allowed

Sheesh Ram Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6415

Income-tax Act, 1961-Section 250Limitation Act, 1963-Section 51

Tribunals and Commissions31 Aug 2026Allowed

Gau Raksha Seva Samiti Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6414

Income-tax Act, 1961-Section 250; Section 154; Section 253(5); Section 143(1); Section 11(1B); Section 11(2)

Tribunals and Commissions31 Aug 2026Partly Allowed

M/s Kundan Mal Roop Chand Jewellers Pvt Ltd. & Ors. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6387

Income Tax Act, 1961-Section 143(3), 133A, 115BBE

Tribunals and Commissions31 Aug 2026Allowed

Income Tax Officer, Ward-18(1), Income Tax Department Vs Nand Gopal Marketing Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6383

Income-tax Act, 1961-Section 250, 143(3), 68, 115BBE, 133(6), 254(1)Income-tax Act, 2025-Section 363(1)

Tribunals and Commissions31 Aug 2026Allowed

Mithu Vs Income Tax Officer, Ward-1, Hisar

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6380

Income Tax Act, 1961-Section 250, 147, 144, 148, 149, 251(1)(a), 148A(b), 148A(d)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Tribunals and Commissions31 Aug 2026Dismissed

DCIT Vs A.G. Universal Limited & Anr.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6369

Income Tax Act, 1961-Section 250, 153C, 153C(1), First Proviso to Section 153C, 153A, 132, 143(2), 142(1), 68, 69CFinance Act, 2017

Tribunals and Commissions31 Aug 2026Allowed

Ghansham Dass Lachhman Dass HUF Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6366

Income Tax Act, 1961-Section 250, 143(3), 115BBE, 68, 69A, 234B, 234CIncome-tax Rules, 1962-Rule 46A

Tribunals and Commissions31 Aug 2026Allowed

Bird Airport Service Mumbai Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6365

Income Tax Act, 1961-Section 250, 36(1)(va), 143(1), 143(1)(a), 143(3), 2(24)(x)

Tribunals and Commissions31 Aug 2026Allowed

Asoo Maurya Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6364

Income-tax Act, 1961-Sections 68, 69A, 145, 115BBETaxation Laws (Second Amendment) Act, 2016

High Courts31 Aug 2026

X Minor-Rehabilitation and Reintegration Vs State Of UP & Ors.

Allahabad High Court · (2026) 08 AHC CK 6241

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 1(4), 2, 3, 8, 8(2), 12, 14, 15, 17, 18, 19, 20, 21, 27 to 30, 39, 46, 101(5), 106, 107Juvenile Justice (Care and Protection of Children) Rules, 2016-Rule 2, 2(v), 2(viii), 2(ix), 2(xvi), 2(xvii), 3, 7, 8, 10, 11, 15 to 20, 85Right of Children to Free and Compulsory Education Act, 2009-Section 3, 4, 29

High Courts31 Aug 2026

Sudhir Kumar Tiwari & Ors. Vs State Of U.P. & Ors.

Allahabad High Court · (2026) 08 AHC CK 6244

Uttar Pradesh Municipalities Act, 1916-Section 293(1), 94(4)Transfer of Property Act, 1882-Section 106Constitution of India-Article 226

Tribunals and Commissions31 Aug 2026

Shashi Kala Soni Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6227

Income Tax Act, 1961-Section 250, 143(3), 127, 153C, 143(2), 142(1), 153A, 271AAC, 132