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12,30,331 judgments in All Courts · page 703 of 61,517

Tribunals and Commissions31 Aug 2026

Mrs. Anita Grover Vs ITO, Ward 34 (5)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6639

Income-tax Act, 1961-Section 194-I, 139(1), 143(1), 205, 199, 201, 192, 194A, 194B, 194BB, 194C, 194D, 194E, 194EE, 194F, 194G, 194H, 194J, 194K, 195, 196A, 196B, 196C, 196D, 200, 202, 203, 190, 191, 233, 234, 193, 194, 194DA, 194LB, 194LC, 194LD, 198, 201(1A), 201(2), 221, 271C, 276B, 273B, 278AA, 192(IA), Rule 37BATaxation Laws (Amendment) Act, 1970Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions31 Aug 2026Partly Allowed

Kapil Sahni Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6675

Income-tax Act, 1961-Section 147, 144B, 139(1), 44AB
Tribunals and Commissions31 Aug 2026Allowed

Dwarka Kalibari Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6573

Income Tax Act, 1961-Section 2(15), 12A, 12AB, 12AB(1)(b), 80G, 80G(5), 80G(5)(i), 80G(5)(ii), 80G(5B)Finance Act, 1994Constitution of India-Articles 25, 26
Tribunals and Commissions31 Aug 2026

Manoj Kumar Vs ITO, Ward 1(3)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6570

Income Tax Act, 1961-Section 154, 200A, 206CB, 273B, 234E, 206AA, 194Q, 139AA(2), 40(a)(ia), 201(1), Rule 114AAA(3)