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12,30,331 judgments in All Courts · page 702 of 61,517

High Courts01 Sept 2026Dismissed

State Vs Sanjay

Delhi High Court · (2026) 09 DEL CK 0015

Indian Penal Code, 1860-Section 279, 299, 300, 304ACode of Criminal Procedure, 1973-Section 207, 251, 255(1), 313(1)(b), 378, 379, 386(1)Motor Vehicles Act, 1988-Section 133
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High Courts01 Sept 2026Dismissed

Shri Manav Tandon Vs Sidhi Luthra & Anr.

Delhi High Court · (2026) 09 DEL CK 0012

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Code of Criminal Procedure, 1973-Section 125, 397Constitution of India-Article 136
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High Courts01 Sept 2026Dismissed

M/s Axis Finance Ltd Vs Rishab Mago & Ors.

Delhi High Court · (2026) 09 DEL CK 0011

Arbitration and Conciliation Act, 1996-Section 9, 37(1)(b)Commercial Courts Act, 2015-Section 13Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)
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High Courts01 Sept 2026Disposed of

Chhote Lal Vs State of NCT of Delhi and Anr

Delhi High Court · (2026) 09 DEL CK 0004

Indian Penal Code, 1860-Section 354A, 354DProtection of Children from Sexual Offences Act, 2012-Section 12Code of Criminal Procedure, 1973-Section 482
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