High Courts31 Aug 2026
Sri Aidan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5306
Constitution of India-Articles 14 and 21
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 708 of 61,517
High Courts31 Aug 2026
Inderjit Singh & Ors. Vs Financial Commissioner, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5156
High Courts31 Aug 2026
M/S. Huawei Telecommunications (India) Company Pvt. Ltd. Vs Joint Commissioner Of State Tax (Appeals)-Cum-Appellate Authority, Gurugram (East) & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5157
Limitation Act, 1963-Section 14
Tribunals and Commissions31 Aug 2026Allowed
Central Bank of India Limited Vs Rama Agro Foods Private Limited
National Company Law Tribunal · (2026) 08 NCLT CK 5102
Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 7(5), 8, 9, 13, 14, 17, 25, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banking Companies (Acquisition & Transfer of Undertaking) Act, 1970
High Courts31 Aug 2026
Pooja Mehta & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4544
Constitution of India-Article 226, 227
High Courts31 Aug 2026
Jitendra Malik Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4545
Constitution of India-Articles 226, 227
High Courts31 Aug 2026
Devinder Singh Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4546
Constitution of India-Article 226/227
High Courts31 Aug 2026
M/s. Huawei Telecommunications (India) Company Pvt. Ltd. Vs Joint Commissioner Of State Tax (Appeals)-Cum-Appellate Authority, Gurugram (East) & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4547
Limitation Act, 1963-Section 14
High Courts31 Aug 2026
Inderjit Singh (since deceased) through LRs & Ors. Vs Financial Commissioner, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4548
High Courts31 Aug 2026
Rohtash Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4549
High Courts31 Aug 2026
Aesthetic Living Merchants Pvt. Ltd. Vs Directorate Of Enforcement, Gurgaon Zonal Office
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4550
High Courts31 Aug 2026
Pawan Kumar Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4551
Haryana Parivar Pehchan Act, 2021
High Courts31 Aug 2026
Sohan Lal Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4552
Public Premises Act
High Courts31 Aug 2026
Vimal Kumar Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4553
Northern India Canal and Drainage Act, 1873-Section 30 FF, 30FF (4)
High Courts31 Aug 2026
Kanta Sharma Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4554
Constitution of India-Article 226Punjab Excise and Taxation Department Subordinate Offices (Ministerial) Class III Service Rules, 1964-Rule 10
High Courts31 Aug 2026
Bansi Lal Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4555
Land Acquisition Act, 1894-Section 4
High Courts31 Aug 2026
Jagdish Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4556
Prevention of Corruption Act-Sections 7 and 13Haryana Civil Services (Pension) Rules, 2016-Rule 79
High Courts31 Aug 2026
Om Parkash Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4557
Land Acquisition Act, 1894-Section 4, 5-A, 6, 9
High Courts31 Aug 2026
Balwan Singh & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4558
Constitution of India-Articles 226, 227
High Courts31 Aug 2026
Ved Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4559
Constitution of India-Articles 226/227, 14, 16