High Courts19 Jun 2012Allowed
Smt. Roshan Ara Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 661
Penal Code, 1860 (IPC) — Section 120B, 373
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 731 of 1,059
High Courts18 Jun 2012Allowed
Praveen Kumar Karnwal (in Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 117
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jun 2012Dismissed
Pitambar Dutt Joshi and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2013) 2 UC 941
Constitution of India, 1950 — Article 21
High Courts15 Jun 2012Allowed
Atol Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 SCT 585 : (2013) 2 SLJ 179
High Courts15 Jun 2012
Vindhyavasini Stone Crusher Pvt. Ltd. Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2012) 53 VST 533
Central Sales Tax Act, 1956 — Section 8(3)(b)
High Courts15 Jun 2012Dismissed
Dr. Indrajeet Singh Vs State of Uttaranchal and Another
Uttarakhand High Court · (2012) 2 NCC 382
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jun 2012
Shekhar Chandra and Others Vs State of U.P.
Uttarakhand High Court · (2012) 2 NCC 314
Criminal Procedure Code, 1973 (CrPC) — Section 391Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts15 Jun 2012Dismissed
Mannu Vs State of Uttarakhand State of Uttarakhand Vs Ram Pal and Others
Uttarakhand High Court · (2012) 2 NCC 652 : (2013) 1 UC 783
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jun 2012Dismissed
Shamim Alam Vs Dinesh Aggarwal
Uttarakhand High Court · AIR 2013 Utt 73
Representation of the People Act, 1951 — Section 123(3), 81
High Courts15 Jun 2012Allowed
Vijay Kumar Singh Rawat Vs State of Uttaranchal and Others
Uttarakhand High Court · (2012) 2 NCC 155
Contract Act, 1872 — Section 25
High Courts15 Jun 2012Allowed
State of U.P. Vs Tej Pal and Others
Uttarakhand High Court · (2012) 2 NCC 725
Penal Code, 1860 (IPC) — Section 109, 419, 420Prevention of Corruption Act, 1988 — Section 13, 19, 7, 8
High Courts15 Jun 2012
Narendra Singh Vs Ghanshyam Singh and Others
Uttarakhand High Court · (2013) 1 UC 63
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 14, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8
High Courts15 Jun 2012
Ravi Prakash Jain and Others Vs Addl. District Magistrate (F and R)/Dy. Director of Consolidation and Others
Uttarakhand High Court · (2013) 1 UC 68
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts14 Jun 2012Allowed
Mohd. Tahir Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 SCT 467 : (2013) 1 UC 5
Penal Code, 1860 (IPC) — Section 207, 302, 307
High Courts14 Jun 2012
Krishan Avtar Gupta Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 157
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts14 Jun 2012
Pramod Kumar Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 671
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts14 Jun 2012Dismissed
Pramila Syal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 119
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jun 2012
Bishan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 NCC 121
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 245, 482Penal Code, 1860 (IPC) — Section 427, 452, 504, 506
High Courts13 Jun 2012Dismissed
Sarvshri Satysheel and Company and Others Vs State of U.P. and Others
Uttarakhand High Court · AIR 2013 Utt 59
Forest (Conservation) Act, 1980 — Section 2
High Courts13 Jun 2012
Sita Ram and Others Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 333
Penal Code, 1860 (IPC) — Section 333