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Uttarakhand High Court judgments

21,173 judgments · page 613 of 1,059

High Courts11 Apr 2018Allowed

RAJESH RASTOGI Vs GIRISH NAYAL

Uttarakhand High Court · (2018) 04 UK CK 0040

Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1973 — Section 482