High Courts19 Nov 2018Disposed Off
Uttarakhand Forest Development Corporation And Others @APPELLANT@Hash Bhupal Singh Jalal
Uttarakhand High Court · (2018) 11 UK CK 0268
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 562 of 1,059
High Courts19 Nov 2018Disposed Off
Nirmal Singh Chauhan @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0267
High Courts19 Nov 2018Dismissed
Mohan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0188
Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Dismissed
Sanjeev Kumar Pathak Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0187
Uttarakhand Public Servant Yearly Transfer Act, 2017 — Section 1(3)Uttarakhand Agricultural Produce Marketing (Development and Regulation) Act, 2011 — Section 47, 47(1), 47(2), 47(3)Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Dismissed
Uttar Pradesh Awas Avam Vikas Parishad & Another Vs Bhaw Hari Har Lal (since deceased) & Others
Uttarakhand High Court · (2018) 11 UK CK 0186
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 11, 19, 25, 30, 38(1), 40, 64, 101, 109(S)Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Allowed
Manoj Thakur Vs State Bank Of India And Others
Uttarakhand High Court · (2018) 11 UK CK 0185
Constitution of India, 1950 — Article 14, 16
High Courts19 Nov 2018Dismissed
Dharichhan Vs Innar Singh
Uttarakhand High Court · (2018) 11 UK CK 0184
Zamindari Abolition Act, 1950 — Section 198(4)Transfer of Property Act, 1882 — Section 54Indian Registration Act, 1908 mdash; Section 17, 49
High Courts19 Nov 2018Disposed Off
Janta Bakers a partnership concern through Rajesh Matta And Another Vs Sh. Ashok Goyal
Uttarakhand High Court · (2018) 11 UK CK 0183
Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 — Order 15 Rule 5
High Courts17 Nov 2018Allowed
Smt. Rajni Sharma Vs Union Of India & Others
Uttarakhand High Court · (2018) 11 UK CK 0182
High Courts17 Nov 2018Allowed
Nishika Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 11 UK CK 0181
Indian Penal Code, 1860 — Section 323, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts17 Nov 2018Dismissed
Suresh Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0180
High Courts17 Nov 2018Dismissed
Satya Bahar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0179
High Courts17 Nov 2018Allowed
Pawan Kulyal And Another Vs Uttarakhand And Anther
Uttarakhand High Court · (2018) 11 UK CK 0178
Uttar Pradesh Dying-in-Harness Rules 1974 — Section 2(a)(iii), 5, Rule 2 (a)(iii)Constitution of India, 1950 — Article 14, 39(1)(d)
High Courts17 Nov 2018Disposed Off
Smt. Nasreen Vs Uttarakhand Jal Sansthan And Others
Uttarakhand High Court · (2018) 11 UK CK 0177
Uttar Pradesh Industrial Disputes Act, 1947 — Section 18(c)
High Courts17 Nov 2018Disposed Off
Sushil Tyagi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0176
Uttaranchal Cooperative Societies Rules, 2004 — Rule 415
High Courts17 Nov 2018Dismissed
Smt. Omwati Vs Shri Ramanand & Others
Uttarakhand High Court · (2018) 11 UK CK 0175
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts17 Nov 2018Allowed
M/s Dalip Singh Adhikari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0174
High Courts16 Nov 2018Dismissed
Vipin Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0173
Code Of Criminal Procedure, 1973 — Section 239, 482Information Technology Act, 2000 — Section 66, 66CUttar Pradesh Nakal Adhiniyam, 1998 — Section 4, 10
High Courts16 Nov 2018Disposed Off
Vinod Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0172
High Courts16 Nov 2018Dismissed
Gajendra Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0171
Uttarakhand Up Khaniz (Parihar) (Sanshodan) Niyamavali, 2017 — Rule 28(2)Constitution of India, 1950 — Article 14, 226