High Courts03 Dec 2018Dismissed
Haneef Vs Sandeep Kumar Agrawal And Another
Uttarakhand High Court · (2018) 12 UK CK 0024
Code of Civil Procedure, 1908 — Section 105, Order 7 Rule 11, 11(a), 11(e)Constitution of India, 1950 — Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 558 of 1,059
High Courts03 Dec 2018Dismissed
Sanjay Eric Helms Vs Kishore Singh Negi And Others
Uttarakhand High Court · (2018) 12 UK CK 0023
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts01 Dec 2018Dismissed
Union Of India And Others @APPELLANT@Hash Chandra Pratap Mishra
Uttarakhand High Court · (2018) 12 UK CK 0087
Indian Penal Code, 1860 — Section 409Administrative Tribunal Act, 1985 — Section 21(1)(a)Constitution Of India, 1950 — Article 226
High Courts01 Dec 2018Dismissed
Anil Jetli Vs Chief Engineer World Bank And Others
Uttarakhand High Court · (2018) 12 UK CK 0022
Constitution of India, 1950 — Article 226
High Courts01 Dec 2018Allowed
Smt. Reeta Samaddar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0021
High Courts01 Dec 2018Allowed
Sakur Ahamad Vs Uttarakhand Transport Corporation And Another
Uttarakhand High Court · (2018) 12 UK CK 0020
High Courts01 Dec 2018Allowed
Bhupendra Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0019
Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Rules, 1974 — Section 5
High Courts01 Dec 2018Allowed
Committee Of Management, National Kanya Inter College, Khanpur, Haridwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0018
High Courts01 Dec 2018Dismissed
Mrs. Neera Batra Vs Bharat Petroleum Corporation Limited
Uttarakhand High Court · (2018) 12 UK CK 0017
Petroleum Act, 1934 — Section 14, 20, 20(1)Essential Commodities Act, 1955 — Section 3
High Courts30 Nov 2018Disposed Off
Mahendra Verma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0264
High Courts30 Nov 2018Dismissed
Chandan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0263
High Courts30 Nov 2018Disposed Off
State Of Uttarakhand And Others Vs Amit Saini And Others
Uttarakhand High Court · (2018) 11 UK CK 0262
Constitution of India, 1950 — Article 16, 16(2), 16(3)
High Courts30 Nov 2018Disposed Off
State Of Uttarakhand And Others Vs Mahesh Singh Rawat
Uttarakhand High Court · (2018) 11 UK CK 0261
Uttarakhand Subordinate Education (Trained Graduate Cadre) Service Rules, 2014 — Rule 8(1)(g)
High Courts30 Nov 2018Disposed Off
Anand Kumar Jaiswal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0260
Uttarakhand Government Servant (Discipline and Appeal) Rules, 2003 — Rule 7
High Courts30 Nov 2018Dismissed
Subhash Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0259
Constitution of India, 1950 — Article 226
High Courts30 Nov 2018Disposed Off
Smt. Pushpa Uprari Vs Uttarakhand Gramin Bank, Regional Office- III, Maldaar Tower, Simagair Bazar, Pithoragarh
Uttarakhand High Court · (2018) 11 UK CK 0258
High Courts30 Nov 2018Dismissed
Vikar Anjuman & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0257
Uttarakhand Cooperative Societies Act, 2003 — Section 34Representation of People Act, 1951 — Section 123Uttarakhand State Co-operative Societies Election Rules, 2018 — Rule 45(2)
High Courts29 Nov 2018Dismissed
In the matter Of Oversight disappearance Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0256
High Courts29 Nov 2018Dismissed
Anil Sharma & Others Vs Hoshiyar Singh Thapli & Others
Uttarakhand High Court · (2018) 11 UK CK 0255
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Land Revenue Act 1901 — Section 33, 34
High Courts29 Nov 2018Dismissed
State Of Uttarakhand And Others Vs Khachedu Singh And Another
Uttarakhand High Court · (2018) 11 UK CK 0254
Constitution of India, 1950 — Article 311