High Courts19 Dec 2018Disposed Off
Subhash Arora & Others Vs Union Of India & Others
Uttarakhand High Court · (2018) 12 UK CK 0073
Companies Act, 2013 — Section 164, 164(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 555 of 1,059
High Courts19 Dec 2018Disposed Off
Ranbir Singh Vs Prescribed Authority & Another
Uttarakhand High Court · (2018) 12 UK CK 0072
Uttar Pradesh Imposition Of Ceiling Act On Land Holdings Act, 1960 — Section 9, 11, 12, 12AUttar Pradesh Agricultural Credit Act, 1973 — Section 2Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 153
High Courts19 Dec 2018Dismissed
A Square Systems Vs Maharashtra Plastic And Industries
Uttarakhand High Court · (2018) 12 UK CK 0071
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts19 Dec 2018Allowed
Vipul Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2018) 12 UK CK 0065
Indian Penal Code, 1860 — Section 120B, 386, 388, 389
High Courts18 Dec 2018Disposed Off
Rajendra Singh Jagwan & Others Vs Om Prakash & Others
Uttarakhand High Court · (2018) 12 UK CK 0070
High Courts18 Dec 2018Dismissed
Dinesh Chandra Bhagat & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 12 UK CK 0069
Constitution Of India, 1950 — Article 226
High Courts18 Dec 2018Disposed Off
Chandra Kattha Industries Pvt. Ltd And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0068
Uttar Pradesh Trade Tax Act, 1948 — Section 4B, 4B(1)Central Sales Tax Act, 1956 — Section 2(g), 3, 3(a), 3(b), 4, 4(1), 4(2), 4(2)(a), 8, 8(1), 8(3), 8(4), 8(5)Sales Of Goods Act, 1930 — Section 19(3), 20, 21, 22, 23, 24, 64, 64(2)
High Courts18 Dec 2018Dismissed
Avtar Singh Vs Jagdeep Kaur
Uttarakhand High Court · (2018) 12 UK CK 0067
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Dec 2018Dismissed
Vikas Vishwas & Others Vs Neeraj Kumar
Uttarakhand High Court · (2018) 12 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 200, 202, 397, 482Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 147, 148, 323, 452, 504, 506
High Courts15 Dec 2018Disposed Off
Abdul Hakim And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 12 UK CK 0064
Indian Penal Code, 1860 — Section 323, 354, 504, 506Constitution Of India, 1950 — Article 226
High Courts15 Dec 2018Disposed Off
Mohini Devi And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0063
Dowry Prohibition Act, 1961 — Section 3,4, 323, 342, 498A, 504, 506Constitution Of India, 1950 — Article 226
High Courts14 Dec 2018Dismissed
Aapin & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0062
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 427, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Dec 2018Partly Allowed
Mahendra Bhatt & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 427, 452, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)x
High Courts14 Dec 2018Allowed
Asish Makhijani & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0060
Protection Of Women from Domestic Violence Act, 2005 — Section 9(b), 37(2)(c)Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts14 Dec 2018Disposed Off
Pancham Singh Vs Union Of India And Others
Uttarakhand High Court · (2018) 12 UK CK 0059
Human Immunodeficiency Virus And Acquired Immune Deficiency Syndrome (Prevention And Control) Act, 2017 — Section 3, 50(1)Shashastra Seema Bal Combatized Sub-Inspector (General Duty) Group B Non Gazetted Posts Recruitment Rules, 2009 — Rule 8, 11
High Courts13 Dec 2018Partly Allowed
Manoj Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2018) 12 UK CK 0058
Indian Penal Code, 1860 — Section 201, 300, 302, 304, 304(1), 304(2)Evidence Act, 1872 — Section 25
High Courts13 Dec 2018Allowed
Bijendra Rana & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0057
High Courts13 Dec 2018Allowed
Sheo Kumar Yadav Vs Consolidation Commissioner & Others
Uttarakhand High Court · (2018) 12 UK CK 0056
High Courts13 Dec 2018Dismissed
Sher Singh (Deceased) Vs State Of Uttar Pradesh & Others
Uttarakhand High Court · (2018) 12 UK CK 0054
Uttar Pradesh Public Premises (Eviction Of unauthorized occupants) Act, 1972 — Section 4, 9
High Courts12 Dec 2018Disposed Off
Smt. Asha Gangola Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 12 UK CK 0055
Uttarakhand Annual Transfer For Public Servant Act, 2017 — Section 3, 3(d), 7, 7(d), 7(d)(iii), 7(2)(d), 10(b), 23, 27Constitution Of India, 1950 — Article 226