High Courts19 Mar 2019
Balvinder Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0101
Uttar Pradesh Urban Planning And Development Act, 1973 — Section 14, 15, 27, 28, 28(A)(4), 32
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 543 of 1,059
High Courts19 Mar 2019Dismissed
National Insurance Co. Ltd & Others Vs Pooja & Others
Uttarakhand High Court · (2019) 03 UK CK 0100
Motor Vehicle Act, 1988 — Section 140, 166, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts19 Mar 2019Allowed
Mani Ram Gupta Vs State Of Uttaranchal (Now Uttarakhand)
Uttarakhand High Court · (2019) 03 UK CK 0099
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 120B, 394, 395, 412
High Courts18 Mar 2019
Bhagwan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 03 UK CK 0098
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 304, 313, 313(1)(b), 313(5), 342
High Courts18 Mar 2019Dismissed
State Of Uttarakhand & Others Vs Dayal Kumar & Others
Uttarakhand High Court · (2019) 03 UK CK 0097
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23, 23(1)
High Courts18 Mar 2019Disposed Off
General Manager State Bank Of India New Delhi & Others Vs Surendra Dutt Nautiyal
Uttarakhand High Court · (2019) 03 UK CK 0096
State Bank Of India Act, 1955 — Section 43(1)State Bank Of India Officers Service Rules, 1992 — Rule 2, 3, 3(m), 4, 68(2)(vii)
High Courts18 Mar 2019Dismissed
Parshuram & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0095
University Grants Commission Act, 1956 — Section 23
High Courts18 Mar 2019Disposed Off
Deep Upadhyay & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0094
Excise Rules, 1944 — Rule 31(2)
High Courts18 Mar 2019Allowed
Prema Rautela Vs Govind Singh Rautela
Uttarakhand High Court · (2019) 03 UK CK 0093
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 307, 364Hindu Marriage Act, 1955 — Section 13, 13(1), 13(ib), 15, 19
High Courts15 Mar 2019Allowed
Ajay Barakoti & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0092
Indian Penal Code, 1860 — Section 354A, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 320(9), 482Constitution Of India, 1950 — Article 226
High Courts15 Mar 2019Allowed
State Of Uttarakhand Vs Rajendra Singh Yadav
Uttarakhand High Court · (2019) 03 UK CK 0091
Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113A, 113B
High Courts15 Mar 2019Allowed
Ruchita Srivasta Vs Vivek Swaroop
Uttarakhand High Court · (2019) 03 UK CK 0090
Indian Penal Code, 1860 — Section 200, 202, 323, 498A, 499, 500, 506, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts15 Mar 2019Dismissed
Ranjeet Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 03 UK CK 0089
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 504, 506Code Of Criminal Procedure, 1973 — Section 231(2), 233, 233(3), 311, 331(2), 482Evidence Act, 1872 — Section 138
High Courts15 Mar 2019Dismissed
Shanti Lohani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 03 UK CK 0088
Constitution Of India, 1950 — Article 226
High Courts15 Mar 2019Disposed Off
Ram Gopal & Another Vs Indian Institute Of Petroleum
Uttarakhand High Court · (2019) 03 UK CK 0087
Industrial Disputes Act, 1947 — Section 25B(2)
High Courts15 Mar 2019Dismissed
Bharat Heavy Electricals Limited And Another Vs Rishipal
Uttarakhand High Court · (2019) 03 UK CK 0086
Code Of Civil Procedure, 1908 — Order 47 Rule 1Allahabad High Court Rules, 1952 — Rule 5
High Courts15 Mar 2019
State Of Uttarakhand And Others Vs M/s Badesha Stone Crusher And Others
Uttarakhand High Court · (2019) 03 UK CK 0085
Constitution Of India, 1950 — Article 14, 226
High Courts15 Mar 2019Dismissed
Rajendra Prasad Pant Vs State Of Utttarakhand & Others
Uttarakhand High Court · (2019) 03 UK CK 0084
Constitution Of India, 1950 — Article 226
High Courts15 Mar 2019Dismissed
Harmit Singh Vs Prabha Rana
Uttarakhand High Court · (2019) 03 UK CK 0083
Zamindary Abolition And Land Reforms Act, 1950 — Section 129Code Of Civil Procedure, 1908 — Section 10, 96, 97, 100, Order 41 Rule 31, Order 41 Rule 31(d)
High Courts14 Mar 2019Dismissed
Simantra Devi And Others Vs State Of Uttarakhand And Ather
Uttarakhand High Court · (2019) 03 UK CK 0082
Code Of Criminal Procedure, 1973 — Section 156(3), 190, 397, 401Indian Penal Code, 1860 — Section 420, 467, 468, 471