High Courts22 Apr 2019Allowed
M/s Central Transport Company Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0102
Uttarakhand Motor Vehicle Taxation Reforms (Third Amendment) Rules, 2012 — Rule 22, 22(4), 22(10), 81
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 535 of 1,059
High Courts22 Apr 2019Dismissed
Mange Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0101
High Courts22 Apr 2019Dismissed
Anees Ahmed Vs New India Assurance Company And Others
Uttarakhand High Court · (2019) 04 UK CK 0100
High Courts22 Apr 2019Dismissed
Oriental Insurance Company & Others Vs Surbeena Devi And Others
Uttarakhand High Court · (2019) 04 UK CK 0099
High Courts22 Apr 2019Dismissed
United India Insurance Company Vs Sumitra And Others
Uttarakhand High Court · (2019) 04 UK CK 0098
High Courts22 Apr 2019Allowed
Deepak @ Deepu Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0097
Indian Penal Code, 1860 — Section 304
High Courts16 Apr 2019Dismissed
Shamashad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0096
Indian Penal Code, 1860 — Section 332, 353, 504Constitution Of India, 1950 — Article 226
High Courts16 Apr 2019Disposed Off
Krishna Mohan Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0095
Uttarakhand (Suspension Of Sentences Of Prisoners) Rules, 2017 — Rule 3, (3)(1), 3(2), 4(1)Constitution Of India, 1950 — Article 226
High Courts16 Apr 2019Dismissed
State Of Uttarakhand Vs Subhash
Uttarakhand High Court · (2019) 04 UK CK 0094
Indian Penal Code, 1860 — Section 354, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts16 Apr 2019Dismissed
M/s Chandrapal & Sons Commission Agent Vs Director Krishi Utpadan Virprahan Board & Others
Uttarakhand High Court · (2019) 04 UK CK 0093
Constitution Of India, 1950 — Article 226
High Courts16 Apr 2019Disposed Off
Uttaranchal Dental And Medical Research Institute, Majri Grant Vs Registrar, Hemwati Nandan Bahuguna Garhwal University & Another
Uttarakhand High Court · (2019) 04 UK CK 0092
High Courts16 Apr 2019
Ekta Bisht Vs Anand Singh Bisht
Uttarakhand High Court · (2019) 04 UK CK 0091
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts15 Apr 2019Allowed
Sadhan Vishwas & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0090
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Apr 2019Disposed Off
Pawan Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0089
Constitution of India, 1950 — Article 14, 16, 34(1)(d)
High Courts15 Apr 2019Disposed Off
Km. Rajnee Durgapal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0088
Uttarakhand Teachers (School Education) Posting On First Appointment, Promotion And Transfer Rules, 2013 — Rule 16(2), 29
High Courts15 Apr 2019Disposed Off
Mohammad Suleman Vs Sub Divisional Magistrate, Roorkeee & Others
Uttarakhand High Court · (2019) 04 UK CK 0087
Limitation Act, 1963 & mdash; Section 5
High Courts15 Apr 2019Dismissed
Sheela Devi And Others Vs Prescribed Authority / Special Land Acquisition Officer, And Others
Uttarakhand High Court · (2019) 04 UK CK 0086
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 143National Highways Act, 1956 — Section 3(A), 3G, 3G(5)Constitution Of India, 1950 — Article 14, 300A
High Courts12 Apr 2019
Director Of Income Tax International Taxation & Others Vs M/s Schlumberger Asia Services Ltd & Others
Uttarakhand High Court · (2019) 04 UK CK 0150
Income Tax Act, 1961 — Section 2(24), 4, 5, 6, 9, 14, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 43A, 43B, 43B(a), 43D, 44AA(2), 44AB, 44BB, 44BB(1), 44BB(2), 44BB(2)(a), 44BB(2)(b), 44BB(3), 44BBA, 44BBB, To 44DB, 115A, 143(3), 293A, 260A
High Courts12 Apr 2019Disposed Off
Ekansh Jain Vs Neha Jain
Uttarakhand High Court · (2019) 04 UK CK 0085
Code Of Civil Procedure 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(i)(ia)(ib), 21B(2), 25, 27
High Courts12 Apr 2019Dismissed
Mujammil Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0084
Electricity Act, 2003 — Section 135, 152