Indian Penal Code, 1860 — Section 320, 323, 325, 379, 380, 381, 404, 420Code Of Criminal Procedure, 1973 — Section 313, 357(3), 386, 387Probation Of Offenders Act, 1958 — Section 3, 4, 5, 6, 11

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High Courts30 Apr 2019Dismissed

Jagdish Singh Rawat And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0174

Code Of Civil Procedure, 1908 — Order 23 Rule 1Constitution Of India, 1950 — Article 21, 32, 226

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High Courts30 Apr 2019Disposed Off

Dr. J. P. Gangwar Vs Committee Of Management, RLS Memorial Degree College, Jaspur

Uttarakhand High Court · (2019) 04 UK CK 0173

Uttar Pradesh State Universities Act, 1973 — Section 31, 31(1), 31(2), 31(2)(c) 31(3), 35, 35(1)Constitution Of India, 1950 — Article 12

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High Courts30 Apr 2019Disposed Off

Dr. Arvind Kumar Singh Vs Vice Chancellor (Chairman Faculty Appointment Committee) Uttarakhand Technical University Dehradun & Others

Uttarakhand High Court · (2019) 04 UK CK 0172

Constitution Of India, 1950 — Article 226

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High Courts30 Apr 2019

Jyotsana & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 04 UK CK 0171

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High Courts30 Apr 2019Allowed

Chandan Singh Panwar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 04 UK CK 0170

Uttarakhand Panchayati Raj Act, 2016 — Section 2(34), 51, 53, 53(1), 53(4), 53(5), 62

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High Courts30 Apr 2019Disposed Off

Bhagwati Shramik Sangathan Pant Nagar & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 04 UK CK 0169

Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 3(b), 4K

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High Courts29 Apr 2019Dismissed

Shalini Vashisth And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 04 UK CK 0168

Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 482Indian Penal Code, 1860 — Section 323, 427, 504, 506

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High Courts29 Apr 2019Dismissed

Rajveer Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0167

Constitution Of India, 1950 — Article 141, 226, 311, 311(2)

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High Courts29 Apr 2019Dismissed

Renu Rana Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 04 UK CK 0166

Uttarakhand Annual Transfer For Public Servants Transfer Act, 2017 — Section 6, 10, 10(b), 14

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High Courts29 Apr 2019Allowed

State Of Uttarakhand & Another Vs R.P. Upadhyaya

Uttarakhand High Court · (2019) 04 UK CK 0165

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