Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 2(1)(bb), 2(13), 3(r), 3(s), 21(1)(a), 22Bombay District Vaccination Act, 1892 — Section 56, 56(b)Transfer Of Property Act, 1882 — Section 106, 109

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High Courts16 May 2019Dismissed

Sarveshwari Devi And Others Vs State Of Uttarakhand Through Collector Pauri

Uttarakhand High Court · (2019) 05 UK CK 0186

Code Of Civil Procedure, 1908 — Section 2, 2(2), 2(9), 96, 104, 144, Order 14 Rule 2Specific Relief Act, 1963 — Section 38, 39

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High Courts16 May 2019Dismissed

Dr. Vidya Sagar Singh Vs G.B. Pant University Of Agriculture And Technology And Others

Uttarakhand High Court · (2019) 05 UK CK 0185

Rajasthan Service Rules, 1951 — Rule 110(1), 121AConstitution Of India, 1950 — Article 226

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High Courts16 May 2019Disposed Off

Davinder Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 05 UK CK 0184

Code Of Civil Procedure, 1908 — Order 1 Rule 10, 10(1), 10(2)

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High Courts16 May 2019Disposed Off

State Of Uttarakhand & Others Vs Dev Raj

Uttarakhand High Court · (2019) 05 UK CK 0183

Uttarakhand (Uttar Pradesh Lower Subordinate Forest Rules, 1980) (Adaption And Modification Order, 2002) Amended Rule, 2007Subordinate Forest Service Rules, 2016

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High Courts16 May 2019Disposed Off

Uttarakhand Khadi And Gramodyog Board Vs Basant Ballabh Pant And Others

Uttarakhand High Court · (2019) 05 UK CK 0182

Uttar Pradesh Khadi And Village Industries Board Act, 1960 — Section 37

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High Courts16 May 2019Dismissed

State Of Uttarakhand & Others Vs Mehar Singh

Uttarakhand High Court · (2019) 05 UK CK 0181

Constitution Of India, 1950 — Article 311

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High Courts16 May 2019Dismissed

Rajendra Kumar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 05 UK CK 0180

Code Of Criminal Procedure, 1973 — Section 190, 202, 313, 482Indian Penal Code, 1860 — Section 316, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 May 2019Dismissed

Laxman Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 05 UK CK 0179

Code Of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 138

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High Courts15 May 2019Dismissed

Suman Tyagi And Another Vs Rajesh Singh And Others

Uttarakhand High Court · (2019) 05 UK CK 0178

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High Courts15 May 2019Dismissed

Uttar Pradesh State Road Transport Corporation Vs Yashoda Devi And Others

Uttarakhand High Court · (2019) 05 UK CK 0177

Motor Vehicles Act, 1988 — Sections 140, 166Indian Penal Code, 1860 — Section 279, 338, 427

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High Courts15 May 2019Allowed

Dharampal Singh & Others Vs Satish Kumar & Others

Uttarakhand High Court · (2019) 05 UK CK 0176

Code Of Civil Procedure, 1908 — Section 47, Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 97(2)Constitution Of India, 1950 — Article 227

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High Courts15 May 2019Dismissed

Anjana Rani And Another Vs Rajendra Alai And Others

Uttarakhand High Court · (2019) 05 UK CK 0175

Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227

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High Courts15 May 2019Disposed Off

Harish Kumar Gupta Vs Vidyawati & Others

Uttarakhand High Court · (2019) 05 UK CK 0174

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent & Eviction) Act, 1972 — Section 12Uttar Pradesh Reorganisation Act, 2000 — Section 35

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High Courts15 May 2019Allowed

Haridwar Sahkari Grih Nirman Samiti Limited Vs Public Information Officer & Another

Uttarakhand High Court · (2019) 05 UK CK 0173

Right To Information Act, 2005 — Section 2(f), 2(h), 2(h)(d)(i), 2(h)(d)(ii)Uttarakhand Cooperative Societies Act, 2003 — Section 8, 8(1)Banking Regulation Act, 1949 — Section 34A, 49A, 161

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