COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 490 of 1,059

High Courts09 Aug 2019Dismissed

Bhanu Pratap Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 08 UK CK 0094

Uttar Pradesh Irrigation Department Regularization Of Part-Time Tube –Well Operators On The Post Of Tube-Well Operator Rules, 1996 — Rule 4Constitution Of India, 1950 — Article 226
High Courts08 Aug 2019Dismissed

Haider Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 08 UK CK 0083

Indian Penal Code, 1860 — Section 376, 497, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 482Information Technology Act, 2000 — Section 67
High Courts08 Aug 2019Disposed Of

Babaliman @ Virajmaan Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0082

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 4
High Courts08 Aug 2019Dismissed

Bhudev Sharma Vs Neeru

Uttarakhand High Court · (2019) 08 UK CK 0079

Hindu Marriage Act, 1955 — Section 9, 13(I)(i-a), 13(I)(i-b)Indian Penal Code, 1860 — Section 203, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 203