Indian Penal Code, 1860 — Section 120B, 420, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Information Technology Act, 2000 — Section 66

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High Courts28 Aug 2019Allowed

Pratap Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0210

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 147,149, 315, 323, 376, 504, 506

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High Courts28 Aug 2019Partly Allowed

Himanshu Sharma Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0209

Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8Code Of Criminal Procedure, 1973 — Section 207, 313, 374(2)

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High Courts28 Aug 2019Dismissed

Gulbahar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 08 UK CK 0208

Code Of Criminal Procedure, 1973 — Section 125, 125(2)

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High Courts28 Aug 2019Dismissed

Bache Singh Adhikari Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 08 UK CK 0207

Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 251, 313

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High Courts28 Aug 2019Disposed Of

Trishla Devi & Others Vs Vikki & Others

Uttarakhand High Court · (2019) 08 UK CK 0206

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High Courts28 Aug 2019Disposed Of

M/s Dalip Singh Adhikari & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 08 UK CK 0205

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High Courts28 Aug 2019Dismissed

Anil Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 08 UK CK 0204

Uttar Pradesh Public Service (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And ExServicemen) Act, 1993 — Section 2(b)(ii), 2(d)

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High Courts28 Aug 2019Dismissed

Nishant Papne & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 08 UK CK 0203

Wild Life (Protection) Act, 1972 — Section 38B

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High Courts28 Aug 2019Disposed Of

Shivam Khurana Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 08 UK CK 0202

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 506

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High Courts28 Aug 2019Disposed Of

Kush Uniyal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 08 UK CK 0201

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506

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High Courts28 Aug 2019Dismissed

Commissioner, Customs & Central Excise, Meerut-1 Vs M/s Bharat Heavy Electricals Limited, Ranipur, Haridwar, Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0200

Central Excise Act, 1944 — Section 11AB, 11AC, 35GCENVAT Credit Rules, 2004 — Rule 4(5)(a), 14, 15(2)

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High Courts28 Aug 2019

Pankaj Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 08 UK CK 0199

Constitution Of India, 1950 — Article 338(5)

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High Courts28 Aug 2019Dismissed

Amit Pandey Vs Hemwati Nandan Bahuguna Garhwal University And Others

Uttarakhand High Court · (2019) 08 UK CK 0198

Constitution Of India, 1950 — Article 19(1)(a), 19(2)

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High Courts27 Aug 2019Dismissed

M/s New Engineering Enterprises Vs Indian Overseas Bank And Others

Uttarakhand High Court · (2019) 08 UK CK 0197

Arbitration Act, 1940 — Section 3, 28, 28(1), 28(2), 30, 33, 37(3), 39, 39(2), 39(3), 58Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227

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High Courts27 Aug 2019Dismissed

Sarfaraj @ Pappu Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0196

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 392, 411

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High Courts27 Aug 2019Partly Allowed

Rakesh Mittal Vs Central Bureau Of Investigation & Ors

Uttarakhand High Court · (2019) 08 UK CK 0195

Indian Penal Code, 1860 — Section 120B, 420, 467, 471, 477Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(dCode Of Criminal Procedure, 1973 — Section 311, 319, 319(1)

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