High Courts17 Apr 2020Disposed Of
Sanpreet Singh Ajmani Vs Union Of India & Others
Uttarakhand High Court · (2020) 04 UK CK 0001
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 438 of 1,059
High Courts24 Mar 2020Dismissed
Arun Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0066
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2020Dismissed
Bhupendra Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0065
Indian Penal Code, 1860 — Section 376(2)(f), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(n), 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts19 Mar 2020Disposed Of
Sukhdev Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0064
Uttarakhand Panchayati Raj Act, 2016 — Section 22(1)(xii), 29(2), 46(5)(d), 46(11), 104, 104(9), 106(1), 106(2), 106(2) D(a), 106(2) D(e), 125(b)
High Courts18 Mar 2020Disposed Of
M/s Jeewan Das Kundan Lal And Others Vs Krishi Utpadan Mandi Samiti, Rishikesh And Others
Uttarakhand High Court · (2020) 03 UK CK 0063
Constitution Of India, 1950 — Article 226
High Courts18 Mar 2020Disposed Of
Virendra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 03 UK CK 0062
High Courts18 Mar 2020Disposed Of
Asgar Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 03 UK CK 0061
High Courts18 Mar 2020Dismissed
Ajay Kumar Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2020) 03 UK CK 0060
Uttar Pradesh Public Service Commission (Regulation Of Procedure) Act, 1985 — Section 11Uttarakhand Public Service Commission Examination Result Preparation Procedure Rules, 2012 — Rule 5
High Courts18 Mar 2020Disposed Of
Shivani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0059
High Courts17 Mar 2020Disposed Of
Ashish Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0058
High Courts16 Mar 2020Allowed
Devendra Solanki Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0057
Indian Penal Code, 1860 — Section 120B, 419, 420Constitution Of India, 1950 — Article 21
High Courts16 Mar 2020Disposed Of
Khalil Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 03 UK CK 0056
High Courts16 Mar 2020Disposed Of
Committee Of Management, Janta Inter College, Sultanpur Vs Director School Education & Others
Uttarakhand High Court · (2020) 03 UK CK 0055
High Courts16 Mar 2020Disposed Of
Dr. Smt. Neelam Kanwal @ Jalal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0054
High Courts16 Mar 2020Dismissed
State Of Uttarakhand And Others Vs Vikas Snehi And Another
Uttarakhand High Court · (2020) 03 UK CK 0053
Allahabad High Court Rules 1952 — Rule 5
High Courts16 Mar 2020Disposed Of
Nagar Nigam Kashipur Vs Dev Bhumi Uttarakhand Safai Karmachari Sangh And Another
Uttarakhand High Court · (2020) 03 UK CK 0052
High Courts16 Mar 2020Allowed
Sushri Suman Bahanji Aand Three Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0051
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482Prevention Of Insults To National Honour Act, 1971 — Section 2Constitution Of India, 1950 — Article 226
High Courts16 Mar 2020Disposed Of
Himanshu Chandola & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 03 UK CK 0050
Constitution Of India, 1950 — Article 226
High Courts13 Mar 2020Dismissed
Lalit Sethi & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0049
Indian Penal Code, 1860 — Section 201, 304Code Of Criminal Procedure, 1973 — Section 161
High Courts13 Mar 2020Allowed
Preetam Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0048
Indian Penal Code, 1860 — Section 376, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164Constitution Of India, 1950 — Article 21