High Courts04 Jul 2023Allowed
Ashu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 244 of 1,059
High Courts04 Jul 2023Allowed
Naagmani Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411
High Courts04 Jul 2023Allowed
Arshad And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts03 Jul 2023Allowed
Jasvinder Singh Gill Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 07 UK CK 0012
Indian Penal Code, 1860 — Section 307, 323, 324, 504, 506
High Courts03 Jul 2023
Mamta Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 07 UK CK 0001
Indian Penal Code, 1860 — Section 306
High Courts30 Jun 2023Disposed Of
Amit Kant And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 06 UK CK 0101
Limitation Act, 1963 — Section 5
High Courts30 Jun 2023Allowed
Mohan Lal Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 06 UK CK 0100
Limitation Act, 1963 — Section 5
High Courts30 Jun 2023Allowed
Virju Singh Alias Birju Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0099
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20
High Courts30 Jun 2023Allowed
Shah Alam Alias Bhura @Hash State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0098
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts28 Jun 2023
Shashi Bala Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 06 UK CK 0108
Negotiable Instruments Act, 1881 — Section 138
High Courts28 Jun 2023Allowed
Gulam Farid And Sahil Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0107
Code Of Criminal Procedure, 1973 — Section 439Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts28 Jun 2023Allowed
Rakesh Koli Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0106
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21
High Courts28 Jun 2023Allowed
Navneet Sharma Alias Lala Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0105
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506
High Courts28 Jun 2023Dismissed
Supra Electrical & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 06 UK CK 0104
High Courts28 Jun 2023Allowed
Karanveer Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376ABProtection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5(m), 6
High Courts28 Jun 2023Allowed
Atul Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0102
Indian Penal Code, 1860 — Section 376
High Courts23 Jun 2023Allowed
Badal Agrawal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 06 UK CK 0097
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Constitution Of India, 1950 — Article 226
High Courts23 Jun 2023Allowed
Rauf Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0096
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11
High Courts23 Jun 2023Allowed
Rajendra Singh Alias Raju Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0095
Indian Penal Code, 1860 — Section 380, 411, 457
High Courts23 Jun 2023Allowed
Sagar Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0094
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 18, 27