High Courts22 Aug 2023Dismissed
Sonika Aggarwal Vs Ramji Krishna Sharma S/o Late Horam Sharma & Others
Uttarakhand High Court · (2023) 08 UK CK 0181
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 229 of 1,059
High Courts22 Aug 2023Disposed Of
Saddam Hussain Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0143
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 380, 411, 420, 427, 457, 473Constitution Of India, 1950 — Article 21
High Courts22 Aug 2023Disposed Of
Rasheed Ahmed Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0142
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 153A, 295, 307, 323, 324, 427Criminal Law (Amendment) Act, 1932 — Section 7
High Courts22 Aug 2023Dismissed
Bunty @ Smt. Ishita Pathak Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 08 UK CK 0141
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Constitution Of India, 1950 — Article 226
High Courts22 Aug 2023Allowed/ Disposed Of
Sanjeev Kumar Verma And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 08 UK CK 0140
Indian Penal Code, 1860 — Section 306, 307Constitution Of India, 1950 — Article 226
High Courts22 Aug 2023Dismissed
Vijay Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0123
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 251, 313, 391
High Courts22 Aug 2023Allowed
Nadeem Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts22 Aug 2023Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0121
Indian Penal Code, 1860 — Section 363, 366A, 376(2) (n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(j), 6
High Courts22 Aug 2023Disposed Of
Muneer Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0120
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection 0f Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11
High Courts22 Aug 2023Allowed
G.B. Enterprises (Jaspur) And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 08 UK CK 0119
Negotiable Instruments Act, 1881 — Section 138Limitation Act, 1963 & mdash; Section 5
High Courts22 Aug 2023Allowed
G.B. Enterprises (Jaspur) And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 08 UK CK 0118
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Aug 2023Allowed
Vikas Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0111
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 20, 60
High Courts21 Aug 2023Allowed
Jamir Khan @ Kaishan Khan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 08 UK CK 0132
Indian Penal Code, 1860 — Section 354A, 354DCode Of Criminal Procedure, 1973 — Section 482
High Courts21 Aug 2023Dismissed
Dr. Mansi Chaudhari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 08 UK CK 0131
High Courts21 Aug 2023Dismissed
Laxmi Lal Sah Vs Director Of Treasuries, Pension & Others
Uttarakhand High Court · (2023) 08 UK CK 0130
High Courts21 Aug 2023Disposed Of
Deepak Kumar Rana Vs Poonam
Uttarakhand High Court · (2023) 08 UK CK 0128
Hindu Marriage Act, 1955 — Section 13B
High Courts21 Aug 2023Allowed
Jaswant Singh Alias Vikki Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 366, 376D, 506
High Courts21 Aug 2023Allowed
Rakam Singh @ Rakma Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 333, 353Criminal Law (Amendment) Act, 1932 — Section 7
High Courts21 Aug 2023Allowed
Vikrant Chaurasiya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts21 Aug 2023Allowed
Sunil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 08 UK CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307