COURT ARCHIVE

Uttarakhand High Court judgments, 2018

1,394 judgments · page 65 of 70

High Courts07 Mar 2018Allowed

IN THE MATTER OF APPOINTMENTS OF ACTIVISTS ON GROUP ‘C’ AND GROUP ‘D’ POSTS UNDER THE UTTARAKHAND RAJYA ANDOLAN KE GHAYAL/JAIL GAYE ANDOLANKARIYON KI SEWAYOJAN NIYAMAWALI, 2010 Vs STATE OF UTTARAKHAND AND OTHERS

Uttarakhand High Court · (2018) 03 UK CK 0008

Constitution of India, — Article 14, 16, 16(1), 16(4), 162, 226

High Courts06 Mar 2018Dismissed

COMMISSIONER OF INCOME TAX TDS KANPUR Vs MSINDIAN OIL CORPORATION LTD.

Uttarakhand High Court · (2018) 03 UK CK 0007

Income Tax Act, 1961 — Section 194C, 194C(1), 194-I

High Courts06 Mar 2018Dismissed

MAKARWA FOODS PVT. LTD. Vs SMALL INDUSTRIES BANK OF INDIA AND ANOTHER

Uttarakhand High Court · (2018) 03 UK CK 0006

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17

High Courts06 Mar 2018Dismissed

JHIRMAL SINGH Vs STATE OF UTTARAKHAND AND OTHERS

Uttarakhand High Court · (2018) 03 UK CK 0005

Indian Penal Code, 1860 — Section 376

High Courts06 Mar 2018Dismissed

SANDEEP KUMAR SATI AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS

Uttarakhand High Court · (2018) 03 UK CK 0004

High Courts05 Mar 2018Disposed Off

VINITA SINGH Vs STATE OF UTTARAKHAND AND OTHERS

Uttarakhand High Court · (2018) 03 UK CK 0050

High Courts05 Mar 2018Allowed

ABDUL SHAKOOR AND ANOTHER Vs STATE OF UTTARAKHAND

Uttarakhand High Court · (2018) 03 UK CK 0049

Narcotic Drugs and Psychotropic Substances Act, — Section 20, 35, 42, 43, 50, 50(1), 50(5), 50(6), 41

High Courts05 Mar 2018Disposed Off

AJAY KUMAR CHAWLA Vs BRANCH MANAGER CORPORATION BANK BRANCH RUDRAPUR

Uttarakhand High Court · (2018) 03 UK CK 0003

High Courts05 Mar 2018Dismissed

G.B. GOYAL Vs CENTRAL BUREAU OF INVESTIGATION SPE DEHRADUN

Uttarakhand High Court · (2018) 03 UK CK 0002

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 311, 313Prevention of Corruption Act, 1988 — Section 13(1)(d, 13(2)

High Courts05 Mar 2018Dismissed

BHODH PRAKASH SHARMA Vs PRESIDING OFFICER LABOUR COURT KASHIPUR AND ANOTHER

Uttarakhand High Court · (2018) 03 UK CK 0001

High Courts28 Feb 2018

COMMITTEE OF MANAGEMENT PUBLIC INTER COLLEGE SATHS Vs SECRETARY DEPARTMENT OF EDUCATION STATE OF UTTARAKHAND

Uttarakhand High Court · (2018) 02 UK CK 0045

High Courts27 Feb 2018Disposed Off

HARSHIT SAH Vs UNION OF INDIA AND OTHERS

Uttarakhand High Court · (2018) 02 UK CK 0044

High Courts26 Feb 2018Allowed

CHINTARAM ALIAS CHINTU Vs STATE OF UTTARAKHAND

Uttarakhand High Court · (2018) 02 UK CK 0046

Indian Penal Code, 1860 — Section 376, 542, 506Code of Criminal Procedure, 1973 — Section 164, 207, 313Protection of Children from Sexual Offences Act (POCSO), 2010 — Section 4

High Courts26 Feb 2018Disposed Off

TRIVENI CONSULTANT Vs STATE OF UTTARAKHAND AND OTHERS

Uttarakhand High Court · (2018) 02 UK CK 0043

Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 12

High Courts26 Feb 2018

M/a Girdhar Singh Adhikari Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0034

High Courts23 Feb 2018

Mange Ram Sirohi Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 02 UK CK 0033

High Courts23 Feb 2018

Tarun Pal Vs Ministry of Consumer Affairs, Food & Public Division & another

Uttarakhand High Court · (2018) 02 UK CK 0021

High Courts22 Feb 2018

Subhash Chand Vs State of Uttaranchal (now Uttarakhand)

Uttarakhand High Court · (2018) 02 UK CK 0020

Limitation Act, 1908, Section 106 -Code of Criminal Procedure, 1973, Section 313, Section 207 - Power to examine the accused - Supply to the a

High Courts21 Feb 2018

Juvenile Arshad Vs State of Uttarakhand

Uttarakhand High Court · (2018) 02 UK CK 0032

Indian Penal Code, 1860, Section 147, Section 148, Section 149, Section 436, Section 452, Section 504 -

High Courts21 Feb 2018

New Arban Agro Multi State Co-operative Society Limited Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 02 UK CK 0031

Constitution of India, Article 43B