High Courts11 Apr 2018Disposed Off
AMARJEET AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0041
Indian Penal Code, 1860 — Section 323, 324, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 60 of 70
High Courts11 Apr 2018Allowed
RAJESH RASTOGI Vs GIRISH NAYAL
Uttarakhand High Court · (2018) 04 UK CK 0040
Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Disposed Off
SACHIN ANAND Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 04 UK CK 0039
High Courts11 Apr 2018Disposed Off
RAJKUMAR Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 04 UK CK 0038
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 504, 506
High Courts11 Apr 2018Dismissed
ANWAR Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 04 UK CK 0037
High Courts11 Apr 2018Disposed Off
PANKAJ SINGH ALIAS AJEET SINGH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0036
High Courts11 Apr 2018Dismissed
SUKHWANT SINGH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0035
Constitution Of India, — Article 226
High Courts11 Apr 2018Dismissed
MOHD. SHAHRUKH Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0034
Constitution of India, — Article 226
High Courts10 Apr 2018Dismissed
COMMISSIONER COMMERCIAL TAX UTTARAKHAND DEHRADUN Vs MS JAI DURGA NARAIN NIWAS, KANKHAL, DISTRICT HARIDWAR
Uttarakhand High Court · (2018) 04 UK CK 0033
Uttar Pradesh Trade Tax Act 1948 — Section 3D, 3F, 3G, 3G(1)Central Sales Tax Act, 1956 — Section 8, 8(1)
High Courts10 Apr 2018Dismissed
ISRAR KHAN Vs STATE OF UTTARAKHAND AND ANOTHER
Uttarakhand High Court · (2018) 04 UK CK 0032
Constitution of India, — Article 226Uttar Pradesh Gangster & Anti Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts09 Apr 2018Allowed
HARI SINGH AND OTHERS Vs BHUPINDER SINGH AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0031
Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 166(2), 169, 173
High Courts09 Apr 2018Disposed Off
SANTOSH KUMAR JUYAL Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0030
Constitution of India, 1950 — Article 14, 15, 16
High Courts09 Apr 2018Disposed Of
MOHAN SINGH BISHT Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0029
Uttarakhand Panchayat Raj Act, 2016 — Section 22, 23, 46(5), 46(11)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts09 Apr 2018Dismissed
NOOR HASAN AND ANOTHER Vs RAM KISHOR AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0028
Motor Vehicles Act, 1988 — Section 173
High Courts09 Apr 2018Allowed
SAHIL VERMA AND OTHERS Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0027
Indian Penal Code, 1860 — Section 427, 504, 506
High Courts09 Apr 2018Dismissed
SUBHAM DOBHAL Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0026
High Courts09 Apr 2018Dismissed
ABHA RANI Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0025
High Courts06 Apr 2018Dismissed
JITENDRA MEHTA Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0024
Constitution of India, — Article 243ZDUttarakhand District Planning Committee Act, 2007 — Section 4
High Courts06 Apr 2018Dismissed
NEW ARBAN AGRO MULTI STATE COOPERATIVE SOCIETY LTD Vs STATE OF UTTARAKHAND AND OTHERS
Uttarakhand High Court · (2018) 04 UK CK 0023
Constitution of India, — Article 21, 43B
High Courts06 Apr 2018Disposed Off
DISTRICT CHIEF EDUCATION OFFICER PAURI GARHWAL AND Vs SMT. UMA GHILDIYAL
Uttarakhand High Court · (2018) 04 UK CK 0022