High Courts23 Jul 2018Allowed
Smt. Sonia Vs Sanjay Mehta
Uttarakhand High Court · (2018) 07 UK CK 0109
Hindu Marriage Act, 1955 — Section 13, 27
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 37 of 70
High Courts23 Jul 2018Disposed Off
Smt. Manju Vs Daleep Kumar , Dilip Kumar Vs Smt. Manju
Uttarakhand High Court · (2018) 07 UK CK 0108
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Jul 2018Allowed
Dan Singh Surya And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 07 UK CK 0170
High Courts20 Jul 2018Dismissed
Deep Chand Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0107
Uttarakhand Cooperative Societies Rules, 2004 — Rule 415, 450
High Courts20 Jul 2018Dismissed
Shyam Datt Joshi Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0106
Uttarakhand Cooperative Societies Rules, 2004 — Rule 457
High Courts20 Jul 2018Disposed Off
Hari Om Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0105
High Courts20 Jul 2018Disposed Off
Raghubar Datt Maulekhi and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 07 UK CK 0104
Code of Civil Procedure, 1908 — Section 96, Order 6 Rule 17Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 428
High Courts20 Jul 2018Disposed Off
Deepak Ruwali Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0103
Constitution of India, 1950 — Article 14, 21, 32, 39, 39(e), 39(f), 41, 42, 47, 226
High Courts19 Jul 2018Dismissed
Bhagwati Prasad Uniyal Vs Managing Director, U.P. Rajkiya Nirman Nigam Ltd. and others
Uttarakhand High Court · (2018) 07 UK CK 0102
Uttar Pradesh Rajkiya Nirman Nigam Limited (Engineers & Architects) Service Rules, 1980 — Rule 19, 19(1), 19(4), 19(5)
High Courts19 Jul 2018Allowed
Maalti Mulasi Vs Ram Dayal Joshi & Others
Uttarakhand High Court · (2018) 07 UK CK 0101
Specific Relief Act, 1963 — Section 28(1)Constitution of India, 1950 — Article 227
High Courts19 Jul 2018Disposed Off
M/s Oberai Motor Sales & others Vs District Magistrate, District – Dehradun & others
Uttarakhand High Court · (2018) 07 UK CK 0100
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts19 Jul 2018Disposed Off
Vinay Singh Bisht Vs District Magistrate, Pauri Garhwal & others
Uttarakhand High Court · (2018) 07 UK CK 0099
High Courts18 Jul 2018List this case on 14.08.2018
Smt. Ritu Jhamb and others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0098
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section, 420, 467, 468, 471Uttar Pradesh Zamindari Abolition & Land Reforms Act, 1950 — Section 169
High Courts18 Jul 2018Dismissed
Uttarakhand Forest Development Corporation & others Vs Jaman Singh
Uttarakhand High Court · (2018) 07 UK CK 0097
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6NConstitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 137
High Courts18 Jul 2018Dismissed
Suresh Chandra Vs Director School Education and others
Uttarakhand High Court · (2018) 07 UK CK 0096
High Courts18 Jul 2018Allowed
Central Bank of India and others Vs Virender Kumar Suri
Uttarakhand High Court · (2018) 07 UK CK 0095
Central Civil Service (Pension) Rule, 1972 — Rule 19
High Courts18 Jul 2018Disposed Off
Century Textiles and Industries Ltd.and another Vs Century Pulp and Paper Staff Association
Uttarakhand High Court · (2018) 07 UK CK 0094
Uttar Pradesh Industrial Disputes Act, 1947 — Section 5-C(3), 5-C(3)(b)Constitution of India, 1950 — Article 227Uttar Pradesh Industrial Tribunals and Labour Courts Rules of Procedure, 1967 — Rule 18
High Courts18 Jul 2018Dismissed
Satendra Kumar Garg & another Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 07 UK CK 0093
Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3Code Of Criminal Procedure, 1973 — Section 200, 202
High Courts18 Jul 2018Dismissed
Prantiya Udyog Vyapar Mandal Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0092
Uttar Pradesh Municipal Corporation Act, 1959 — Section 292, 296
High Courts18 Jul 2018Dismissed
Hitendra Singh & Another Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0091
Indian Penal Code, 1860 — Section 323, 354, 504Code of Civil Procedure, 1908 — Order 3 Rule 4