High Courts05 Jan 2011
Jang Bahadur Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 513
Penal Code, 1860 (IPC) — Section 279, 304A, 427
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 84 of 86
High Courts05 Jan 2011Allowed
Dulal Chand Vishwas Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0060
Penal Code, 1860 (IPC) — Section 201, 302
High Courts05 Jan 2011Dismissed
Kulwant Singh Vs Board of Revenue and Others
Uttarakhand High Court · (2011) 1 UC 384
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 4
High Courts05 Jan 2011Dismissed
Praveen Kumar S/ Sri Ravi Shankar Vs Mussorrie Dehradun Development Authority and others
Uttarakhand High Court · (2011) 1 UC 204
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27, 27(1), 27(4)
High Courts05 Jan 2011Allowed
Shankar Ram @ Gopal Datt Bhatt @ Vivek Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0038
Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 124A, 153B
High Courts05 Jan 2011
Star Tape Industries and Another Vs Chief Manager/Authorised Officer, Indian Bank and Another
Uttarakhand High Court · (2011) 01 UK CK 0036
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts05 Jan 2011
Puran Singh Bisht and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 SLJ 439 : (2011) 3 UC 2127 : (2011) 1 UD 12
High Courts05 Jan 2011
Beena Chamoli Vs Tehri Hydro Development Corporation and Others
Uttarakhand High Court · (2011) 01 UK CK 0030
High Courts05 Jan 2011
Balwant Singh Mehra Vs Chief General Manager, Uttarakhand Jal Sansthan and Others
Uttarakhand High Court · (2011) 01 UK CK 0024
High Courts05 Jan 2011Allowed
Kapil Kumar Vs State and others
Uttarakhand High Court · (2011) 1 UD 221
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8), 4A, 5(6)
High Courts05 Jan 2011
President Travel Services and Another Vs Mrs. Sant Kaur and Others
Uttarakhand High Court · (2011) 01 UK CK 0011
High Courts05 Jan 2011Allowed
Urmila Rawat Vs State of Uttarankhand and Others
Uttarakhand High Court · (2011) 01 UK CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 342, 363, 366
High Courts05 Jan 2011Dismissed
P.R.Narang (deceased) by L.Rs. of late P.R. Narang Vs IIIrd Addl. District
Uttarakhand High Court · (2011) 01 UK CK 0006
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts05 Jan 2011Allowed
Mahipal Singh Baseda Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0003
Prevention of Corruption Act, 1988 — Section 13, 27
High Courts04 Jan 2011
Kailash Chandra Singh Parihar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 01 UK CK 0077
High Courts04 Jan 2011
Shiv Mohan Vs Sushil Kumar
Uttarakhand High Court · (2011) 113 RD 654 : (2011) 1 UC 542 : (2011) 1 UC 221 : (2011) 1 UD 75
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 3
High Courts04 Jan 2011Dismissed
Mohamad Yasin Vs State of Uttaranchal (State of Uttarakhand)
Uttarakhand High Court · (2011) 01 UK CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 244, 246, 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Jan 2011
Smt. Raghuberi ''deceased'' and Others Vs Ved Pal and Others
Uttarakhand High Court · AIR 2011 Utt 38 : (2011) 4 BC 169 : (2011) 1 UD 409
Evidence Act, 1872 — Section 91, 92
High Courts04 Jan 2011Dismissed
Aitwaru Lal and Others Vs State and Others
Uttarakhand High Court · (2011) 01 UK CK 0065
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5
High Courts04 Jan 2011
Atul Kumar Gupta Additional District Magistrate Vs Election Tribunal/Addl. District Judge
Uttarakhand High Court · (2011) 01 UK CK 0064
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11