CourtKutchehry.com

COURT ARCHIVE

Uttarakhand High Court judgments, 2011

1,707 judgments · page 76 of 86

High Courts05 Mar 2011Dismissed

Gabar Singh and Others Vs Board of Revenue and Others

Uttarakhand High Court · (2011) 03 UK CK 0070

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 41Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 — Section 331(3), 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 321, 322, 323, 324
Read judgment
High Courts04 Mar 2011Allowed

Gopal Puri Vs State of Uttarakhand

Uttarakhand High Court · (2011) 1 NCC 768 : (2011) 3 UC 2376 : (2011) 1 UD 197

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34, 341Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
Read judgment