High Courts07 Apr 2010Dismissed
Girish Chandra Vs District Judge and Others
Uttarakhand High Court · (2010) 04 UK CK 0031
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4(1)
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 76 of 85
High Courts07 Apr 2010Dismissed
Beni Prasad Vs District Judge and Others
Uttarakhand High Court · (2010) 04 UK CK 0028
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4(1)
High Courts07 Apr 2010Dismissed
Hem Chandra Parihar Vs Smt. Pushpa Parihar
Uttarakhand High Court · (2010) 04 UK CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Apr 2010Dismissed
Mohan Singh Dosad and Another Vs State of Uttaranchal
Uttarakhand High Court · (2010) 04 UK CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 173(1), 173(2), 36, 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts06 Apr 2010
Ajab Singh Negi Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 04 UK CK 0103
High Courts06 Apr 2010
Satish Kumar Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 04 UK CK 0102
High Courts06 Apr 2010
State of Uttarakhand Vs Sri Rishi Ram Bhatt and Others
Uttarakhand High Court · (2010) 04 UK CK 0101
High Courts06 Apr 2010
Kailash Chandra Petshali Vs State of Uttaranchal
Uttarakhand High Court · (2010) 04 UK CK 0088
Forest Act, 1927 — Section 52
High Courts06 Apr 2010
Master Sparsh and Kumari Sana their mother and natural guardian Mrs. Richa Vs Sri Gautam Chadha
Uttarakhand High Court · (2010) 04 UK CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Apr 2010Dismissed
Kallu @ Iqbal Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2010) 04 UK CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
High Courts06 Apr 2010Allowed
Sahadat Hussain, Sabir Hussain, Mohammad Umar and Noor Mohammad Vs State of Uttarakhand and Ahsan Ali
Uttarakhand High Court · (2010) 04 UK CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 504
High Courts06 Apr 2010
Rajiv Lochan Diwedi and Sanjay Diwedi and Another Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2010) 1 NCC 787
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts06 Apr 2010
Umakant Joshi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 04 UK CK 0064
Constitution of India, 1950 — Article 226
High Courts05 Apr 2010Dismissed
Dr. Virendra Veer Arya Vs M/s. Dhansarovar Financiers and others
Uttarakhand High Court · (2010) 1 UC 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Apr 2010Dismissed
Vikram Singh Bisht Vs State of U.P. and Another
Uttarakhand High Court · (2010) 04 UK CK 0100
High Courts05 Apr 2010Dismissed
Pusi Vs State of U.P.
Uttarakhand High Court · (2010) 1 UD 494
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 228A, 363, 366, 376
High Courts05 Apr 2010Allowed
Nand Kishore Vs State of Uttarakhand
Uttarakhand High Court · (2010) 04 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 52, 55, 57
High Courts05 Apr 2010
Munnu Vs State of Uttaranchal
Uttarakhand High Court · (2010) 1 UC 602
Penal Code, 1860 (IPC) — Section 429, 506Probation of Offenders Act, 1958 — Section 4
High Courts05 Apr 2010Allowed
Ajay Kumar Agarwal and Others Vs State of Uttaranchal and Smt. Radha Devi
Uttarakhand High Court · (2010) 04 UK CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 403, 406, 498A, 504, 506
High Courts02 Apr 2010Dismissed
Vinod Kumar Vs Smt. Vijaya Devi
Uttarakhand High Court · (2010) 1 UC 595
Criminal Procedure Code, 1973 (CrPC) — Section 125