COURT ARCHIVE

Uttarakhand High Court judgments, 2007

540 judgments · page 21 of 27

High Courts11 Apr 2007Allowed

Pritam Singh Vs State of Uttrakhand

Uttarakhand High Court · (2007) NCC 664 : (2007) 3 UC 1481

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 395, 397
High Courts09 Apr 2007

Munshi Ram and Others Vs State of U.P.

Uttarakhand High Court · (2007) 04 UK CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 145, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Uttar Pradesh Children Act, 1951 — Section 2(4), 29