COURT ARCHIVE

Uttarakhand High Court judgments, 2007

540 judgments · page 15 of 27

High Courts19 Jun 2007Dismissed

Brijesh Vs The State

Uttarakhand High Court · (2007) NCC 717

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 326
High Courts13 Jun 2007

Zahir Vs Additional Collector and Others

Uttarakhand High Court · (2008) 1 UC 275

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 132Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115N
High Courts13 Jun 2007Dismissed

Sohan Lal Vs State of Uttarakhand

Uttarakhand High Court · (2007) 3 UC 1945

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12, 100Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 133