High Courts10 Oct 2006
Smt. Chhoti Devi and Another Vs National Insurance Company Ltd. and Others
Uttarakhand High Court · (2006) 10 UK CK 0011
Motor Vehicles Act, 1988 — Section 163A, 173
COURT ARCHIVE
Uttarakhand High Court judgments, 2006
515 judgments · page 7 of 26
High Courts09 Oct 2006
J.S. Bist Vs State of Uttaranchal
Uttarakhand High Court · (2007) 1 ACR 839 : (2007) 2 UC 806 : (2006) 2 UD 632
Criminal Procedure Code, 1973 (CrPC) — Section 313, 347(2)Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2)
High Courts09 Oct 2006
Nayeem alias Chhidda (D) and Others Vs State of Uttaranchal
Uttarakhand High Court · (2007) 1 ACR 836 : (2007) 3 UC 1447 : (2007) 1 UD 239
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts09 Oct 2006
Smt. Godavari Devi and Others Vs U.P. State Road Transport Corporation and Another
Uttarakhand High Court · (2006) 10 UK CK 0012
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts09 Oct 2006Dismissed
Smt. Prabha Arora and Another Vs Km. Brij Mohini Anand and Others
Uttarakhand High Court · (2007) 1 AWC 108 : (2007) 1 UC 651 : (2006) 2 UD 627
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 3
High Courts06 Oct 2006Dismissed
Mahesh Chandra and Suresh Chandra Vs Board of Revenue, Ratan Lal Bali and Land Management Committee
Uttarakhand High Court · (2006) 10 UK CK 0023
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198
High Courts29 Sept 2006Allowed
Fakir Singh and Others Vs 1st Addl. District Judge and Others
Uttarakhand High Court · (2006) 09 UK CK 0027
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Tenancy Act, 1939 — Section 180, 180(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131, 209, 210
High Courts29 Sept 2006Dismissed
State of U.P. Vs Hem Chandra Tyagi and Others
Uttarakhand High Court · (2007) 1 UC 540
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2), 3(17)Uttar Pradesh Tenancy Act, 1939 — Section 180, 180(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131, 209, 229B, 230A
High Courts29 Sept 2006Dismissed
United India Insurance Company Ltd. Vs Rajkumar Sharma and Another
Uttarakhand High Court · (2006) 09 UK CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts28 Sept 2006Allowed
Smt. Prakash Kaur Vs IIIrd additional District Judge, Dahradun and others
Uttarakhand High Court · (2007) 1 UC 420
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts28 Sept 2006Allowed
Smt. Prakash Kaur Vs IIIrd Additional District Judge and Others
Uttarakhand High Court · (2007) 1 UC 420
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11(1), 13(3), 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16, 16(2)
High Courts28 Sept 2006
Smt. Cheema Devi and Another Vs U.P. State Road Transport Corporation and Others
Uttarakhand High Court · (2007) 2 UC 810
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts28 Sept 2006Dismissed
Mohan Lal Garg Vs State Of Uttaranchal
Uttarakhand High Court · (2006) NCC 206
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 227, 239, 240Evidence Act, 1872 — Section 73
High Courts27 Sept 2006Dismissed
Oriental Insurance Company Ltd. Vs Smt. Sarojini Garg and Others
Uttarakhand High Court · (2007) 2 UC 951
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 163A(1), 166
High Courts26 Sept 2006
Jogender Singh and Another Vs New India Assurance Company and Another
Uttarakhand High Court · (2007) 2 ACC 442 : (2007) 1 UC 477 : (2006) 2 UD 431
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts26 Sept 2006Dismissed
V.S. Thapliyal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 1086
High Courts26 Sept 2006
National Insurance Co. Ltd. Vs Mithlesh and Others
Uttarakhand High Court · (2007) ACJ 765 : (2007) 1 UC 610 : (2006) 2 UD 533
Motor Vehicles Act, 1988 — Section 163A, 170, 173
High Courts25 Sept 2006Dismissed
Balwant Singh Chuphal Vs State of Uttaranchal and Another
Uttarakhand High Court · (2007) CriLJ 1362 : (2007) 3 UC 1450 : (2007) 1 UD 242
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 380, 406, 434, 441, 447
High Courts22 Sept 2006Dismissed
Smt. Bharti Bisht Vs District Judge, Nainital and Others
Uttarakhand High Court · (2007) 2 UC 839
Constitution of India, 1950 — Article 226, 227
High Courts22 Sept 2006Dismissed
Smt. Bharti Bisht Vs District Judge and Others
Uttarakhand High Court · (2007) 2 UC 839
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13(3), 21, 21(1), 34(8)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16, 16(1), 16(2)