High Courts18 Apr 2006Dismissed
State of U.P. and Another Vs Atma Ram and Another
Uttarakhand High Court · (2006) 2 UC 1234
Land Acquisition Act, 1894 — Section 23(2), 28, 54
COURT ARCHIVE
Uttarakhand High Court judgments, 2006
515 judgments · page 21 of 26
High Courts18 Apr 2006Allowed
Munsha Singh and Others Vs State of Uttrakhand
Uttarakhand High Court · (2006) 2 UC 1119
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 343
High Courts18 Apr 2006Dismissed
Chandra Shekhar Bhatt Vs The State
Uttarakhand High Court · (2006) CriLJ 2712
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 397, 401
High Courts17 Apr 2006Allowed
Zakir and Another Vs State of Uttrakhand
Uttarakhand High Court · (2006) 2 UC 1130
Criminal Procedure Code, 1973 (CrPC) — Section 27, 313, 4, 5Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts17 Apr 2006Dismissed
Jagdish Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · AIR 2006 Utt 38 : (2006) 2 UC 1146
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts17 Apr 2006
Gulbeer Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) 2 UC 1147
High Courts17 Apr 2006Dismissed
Kanta Prasad Vs State of U.P.
Uttarakhand High Court · (2006) 2 UC 1067
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 4
High Courts17 Apr 2006Dismissed
Yaswant Singh Vs Smt. Kanchan Chauhan
Uttarakhand High Court · (2006) 2 UC 1079
Court Fees Act, 1870 — Section 7(xi)Specific Relief Act, 1963 — Section 6
High Courts17 Apr 2006Dismissed
Harish @ Gudda Vs State of Uttaranchal
Uttarakhand High Court · (2007) NCC 501 : (2006) 3 UC 1892
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts17 Apr 2006
Ram Chandra and Others Vs State of Uttrakhand
Uttarakhand High Court · (2006) CriLJ 2966 : (2006) 2 UC 1139 : (2006) 1 UD 562
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts17 Apr 2006Allowed
Mangana Nand Vs State of U.P. and Another
Uttarakhand High Court · (2006) CriLJ 3344 : (2006) 2 UC 1058
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 313, 374, 397Penal Code, 1860 (IPC) — Section 499, 500
High Courts13 Apr 2006Dismissed
United India Insurance Co. Ltd. Vs Anil Maikhuri and Others
Uttarakhand High Court · (2007) ACJ 1868 : (2006) 2 UC 1101 : (2006) 1 UD 511
Motor Vehicles Act, 1988 — Section 165, 166
High Courts13 Apr 2006Allowed
Kundan Singh and Another Vs State of Uttaranchal
Uttarakhand High Court · (2007) 1 DMC 708 : (2007) NCC 531 : (2006) 3 UC 1870 : (2006) 2 UD 113
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Apr 2006
Moolwati and Others Vs Uttaranchal Road Transport Corporation
Uttarakhand High Court · (2006) 3 ACC 919 : (2006) 2 UC 1103 : (2006) 1 UD 513
Motor Vehicles Act, 1988 — Section 173
High Courts12 Apr 2006Dismissed
Shankar Lal Sah Vs District Land Acquisition Officer and Another
Uttarakhand High Court · (2006) 2 UC 1099
Land Acquisition Act, 1894 — Section 12(2), 18, 4, 6Limitation Act, 1963 — Section 5
High Courts10 Apr 2006Dismissed
Kulwant Kaur Sidhu Vs Smt. Rahiman Bai Guddi (deceased), through L. Rs.
Uttarakhand High Court · (2006) 3 UC 1420
Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts07 Apr 2006Dismissed
Ved Singh Vs Commissioner Garhwai Mandal and Others
Uttarakhand High Court · (2006) 2 UC 1254
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2)
High Courts07 Apr 2006Allowed
Ataru Vs State of Uttaranchal
Uttarakhand High Court · (2006) 3 UC 1446
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 363, 366, 368, 376
High Courts05 Apr 2006Dismissed
Commissioner of Income Tax and Another Vs District Excise Officer
Uttarakhand High Court · (2006) 284 ITR 22 : (2006) 1 UD 551
Finance Act, 1988 — Section 44AB, 44AC, 44B, 44BB, 44BBAIncome Tax Act, 1961 — Section 206(6), 206C, 206C(1), 206C(7)Uttar Pradesh Excise Act, 1910 — Section 24, 24A, 24B, 30, 31
High Courts05 Apr 2006
National Insurance Company Ltd. Vs Kunwari Devi and Others
Uttarakhand High Court · (2006) 4 ACC 53 : (2008) ACJ 900 : (2006) 2 UC 1267 : (2006) 1 UD 614
Motor Vehicles Act, 1988 — Section 149, 173