High Courts25 May 2004
New India Assurance Co. Vs National Insurance Co. and Others
Uttarakhand High Court · (2004) 3 ACC 770
COURT ARCHIVE
Uttarakhand High Court judgments, 2004
335 judgments · page 15 of 17
High Courts22 May 2004
Sulochana Devi and Others Vs Ist Additional District Judge and Others
Uttarakhand High Court · (2005) 2 ACC 239
Motor Vehicles Act, 1988 — Section 110
High Courts22 May 2004Allowed
Parvez alias Bakra and Another Vs State of Uttaranchal
Uttarakhand High Court · (2004) 05 UK CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 May 2004
State of U.P. Vs Naresh Construction Company
Uttarakhand High Court · (2004) 05 UK CK 0006
Arbitration Act, 1940 — Section 20, 30, 33, 39Electricity (Supply) Act, 1948 — Section 48
High Courts21 May 2004
In Re: Lala Parma Shib Lal Durga Sah Dharamshala Trust Registrar, High Court of Uttaranchal
Uttarakhand High Court · (2004) 05 UK CK 0009
Constitution of India, 1950 — Article 39A, 51ASarais Act, 1867 — Section 2, 4, 7Trusts Act, 1882 — Section 46
High Courts20 May 2004
Tej Kumari Vs New India Assurance Co. Ltd. and Another
Uttarakhand High Court · (2005) 3 ACC 55 : (2005) 1 UC 543 : (2004) 1 UD 639
Motor Vehicles Act, 1988 — Section 110
High Courts20 May 2004Allowed
Vidya Devi and Others Vs Rajiv Kumar and Others
Uttarakhand High Court · (2006) ACJ 1563
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts20 May 2004
Anita Sharma (Smt.) Vs D.I.O.S. and Others
Uttarakhand High Court · (2004) 3 UPLBEC 120
High Courts20 May 2004
Shailendra Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2004) 3 UPLBEC 122
High Courts18 May 2004Dismissed
Naresh Chandra Saxena and Others Vs State of U.P. and Others
Uttarakhand High Court · (2004) 05 UK CK 0025
Constitution of India, 1950 — Article 14, 16 , 309Industrial Employment (Standing Orders) Act, 1946 — Section 13BRoad Transport Corporations Act, 1950 — Section 3 , 45(2)
High Courts18 May 2004
Niaz Mohd. and Others Vs Sunder Mani Bhatt and Others
Uttarakhand High Court · (2005) 3 ACC 179 : (2005) 1 UC 487 : (2004) 1 UD 636
Motor Vehicles Act, 1988 — Section 166
High Courts18 May 2004
V.S. Mani and Another Vs Director of Education and Others
Uttarakhand High Court · (2004) 05 UK CK 0011
High Courts17 May 2004
Roshan Lal Vs Motor Accident Claim Tribunal/District Judge and Another
Uttarakhand High Court · (2005) 1 UC 553
Constitution of India, 1950 — Article 227
High Courts17 May 2004
Punjab and Sind Bank Vs Sri Ram Panjwani and Another
Uttarakhand High Court · (2004) 05 UK CK 0010
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 May 2004
Saurab Kandari Vs G.B. Pant University and Others
Uttarakhand High Court · (2005) 1 UC 471
Constitution of India, 1950 — Article 21Govind Ballabh Pant University of Agriculture and Technology Academic Regulations — Regulation 30(3), 44, 49Govind Ballabh Pant University of Agriculture and Technology Academic Rules — Rule 30, 44
High Courts13 May 2004
Chandra Kishor Mahra and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2004) 3 UPLBEC 93
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 8
High Courts13 May 2004Allowed
Anil Singh Bisht Vs State of Uttaranchal and Another
Uttarakhand High Court · (2004) 102 FLR 280 : (2004) 3 UPLBEC 91
High Courts13 May 2004Allowed
Smt. Dilshad Parveen and Others Vs New India Assurance Company Ltd. and Another
Uttarakhand High Court · (2004) 05 UK CK 0024
High Courts12 May 2004
Devendra Kumar Juneja Vs State of Uttaranchal and Others
Uttarakhand High Court · (2005) 1 UC 486
High Courts11 May 2004Allowed
Chandan Singh Bisht Vs Chief Medical Officer and Others
Uttarakhand High Court · (2004) 3 UPLBEC 129