High Courts11 Jul 2003Dismissed
Narendra Singh and Others Vs Addl. S.D.M. and Others
Uttarakhand High Court · (2004) CriLJ 751 : (2003) 1 UD 286
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Uttarakhand High Court judgments, 2003
231 judgments · page 11 of 12
High Courts26 Jun 2003Allowed
Oil and Natural Gas Corporation Ltd. Vs Deputy Commissioner of Income Tax and Others
Uttarakhand High Court · (2004) 187 CTR 462 : (2003) 262 ITR 648
Income Tax Act, 1961 — Section 147, 148
High Courts26 Jun 2003
Subhash Chandra Vs Senior Supdt of Police, Dehradun
Uttarakhand High Court · (2004) 1 UC 417
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Jun 2003
Hari Ram and Another Vs State of Uttaranchal
Uttarakhand High Court · (2004) 1 UC 109
Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 34
High Courts16 Jun 2003Allowed
Chandra Mohan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2003) CriLJ 3988
Penal Code, 1860 (IPC) — Section 300
High Courts09 Jun 2003
Govind Ram Vs State of Uttaranchal
Uttarakhand High Court · (2003) CriLJ 4189 : (2004) 1 UC 1 : (2003) 1 UD 481
Penal Code, 1860 (IPC) — Section 300
High Courts28 May 2003Dismissed
Km. Neetika Gupta Vs The Director of Medical Education and Others
Uttarakhand High Court · AIR 2004 Utt 7 : (2004) 1 AWC 915 : (2004) 1 UC 97 : (2003) 1 UD 451
Constitution of India, 1950 — Article 226Uttar Pradesh Reorganisation Act, 2000 — Section 71
High Courts27 May 2003Dismissed
Dr. Asha RaniVartak Vs District Judge Nainital and Others
Uttarakhand High Court · (2004) 1 UC 691
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 38, 41
High Courts26 May 2003
Harbans Lal Sahni and another Vs Indian Oil Corporation Ltd. and others
Uttarakhand High Court · (2003) 2 UC 1361
High Courts24 May 2003Allowed
Poddar Pharmaceutical Ltd. and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2003) 2 UC 1379
Constitution of India, 1950 — Article 14Drugs and Cosmetics Rules, 1945 — Rule 69, 71, 74, 75, 76Uttar Pradesh Excise Act, 1910 — Section 37A
High Courts16 May 2003
Gurukul Kangri Haridwar Vs Assistant Labour Commissioner, Devpura Haridwar
Uttarakhand High Court · (2004) 1 UC 622
High Courts06 May 2003Dismissed
Shaukat and Others Vs Chandra Shekhar Bhatt and another
Uttarakhand High Court · (2003) 2 UC 999
High Courts24 Apr 2003Dismissed
Rajesh Bharadwaj Vs State of Uttrakhand
Uttarakhand High Court · (2003) 04 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8), 397(1), 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 217
High Courts22 Apr 2003Dismissed
Sri Rajendra Kumar Kulshrestha and Others Vs State. of U.P. and Others
Uttarakhand High Court · (2003) 2 UC 1089
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482
High Courts19 Apr 2003Dismissed
Manish Kumar Vs Jai Prakash Kothari and Others
Uttarakhand High Court · AIR 2003 Utt 14 : (2003) 1 UD 162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts08 Apr 2003Dismissed
Bal Krishan Vs Oil and Natural Gas Corporation, Limited and Others
Uttarakhand High Court · (2004) 1 UC 623
Constitution of India, 1950 — Article 226
High Courts08 Apr 2003Allowed
Balbir Singh and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2004) CriLJ 1169 : (2003) 2 UC 938 : (2003) 1 UD 212
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 204, 482
High Courts07 Apr 2003Dismissed
Kishore Kharola Vs State of Uttaranchal and Others
Uttarakhand High Court · (2003) CriLJ 2486 : (2004) 1 UC 385 : (2003) 1 UD 178
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Apr 2003Dismissed
Shri Manoj Prabhakar Vs State of Uttaranchal
Uttarakhand High Court · (2003) 2 UC 1093
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 406, 420, 471
High Courts28 Mar 2003Allowed
Sri Shamir Chandra Vs State of Uttaranchal and another
Uttarakhand High Court · (2003) 2 UC 889
Criminal Procedure Code, 1973 (CrPC) — Section 244, 482Negotiable Instruments Act, 1881 (NI) — Section 138