High Courts11 Nov 2014
Selim Miah VsThe State of Tripura The State of Tripura VsSelim Miah
Tripura High Court · (2014) 11 TP CK 0039
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 5 of 26
High Courts11 Nov 2014
S.C. Paul VsThe Commissioner of Taxes
Tripura High Court · (2014) 11 TP CK 0038
High Courts10 Nov 2014
Dwijendra Kishore Paul VsDipak Kumar Nag
Tripura High Court · (2014) 11 TP CK 0047
Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 276, 295, 299
High Courts10 Nov 2014
The State of Tripura VsAnita Singha
Tripura High Court · (2014) 11 TP CK 0007
Workmens Compensation Act, 1923 — Section 21, 30
High Courts07 Nov 2014
Asish Mandal VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179Penal Code, 1860 (IPC) — Section 306, 498, 498(A), 498A
High Courts07 Nov 2014
Sudhir Debnath VsKanal Bala Debnath
Tripura High Court · (2014) 11 TP CK 0019
Constitution of India, 1950 — Article 227
High Courts07 Nov 2014
Kalipada Roy VsShibani Saha
Tripura High Court · (2014) 11 TP CK 0016
Motor Vehicles Act, 1988 — Section 163A, 163A, 163A(3), 166
High Courts07 Nov 2014
Rakesh Rudrapaul VsThe State of Tripura
Tripura High Court · (2015) CriLJ 627
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 24, 25, 376, 415, 417
High Courts07 Nov 2014
Pranab Kumar Das VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0010
High Courts06 Nov 2014
Uma Saha (Debnath) VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 24(8), 301, 302, 397
High Courts05 Nov 2014
Badal Lodh VsAbanti Kumar Roy
Tripura High Court · (2014) 11 TP CK 0013
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts05 Nov 2014
Jamal Miah VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0012
Constitution of India, 1950 — Article 193, 311Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 161, 302, 34, 498A, 54(3)(1)
High Courts05 Nov 2014
Ram Krishna Saha VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts05 Nov 2014
Amitabha Majumder VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0008
High Courts03 Nov 2014
Phulu Debbarma VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0067
Constitution of India, 1950 — Article 226