High Courts14 Nov 2014
Dulal Das VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304(A), 304A
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 4 of 26
High Courts13 Nov 2014
Debasish Majumder VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 107, 366, 376
High Courts13 Nov 2014
Kanak Jain VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0045
Tripura Sales Tax Act, 1976 — Section 28
High Courts13 Nov 2014
Mihir Kanti Choudhury VsThe Union of India
Tripura High Court · (2014) 11 TP CK 0044
Border Security Force Act, 1968 — Section 30, 30(d), 32
High Courts13 Nov 2014
Arup Acharjee VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Nov 2014
Narayan Chakraborty VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0018
High Courts13 Nov 2014
Arundhati Cables and Others Vs State of Tripura and Others
Tripura High Court · (2015) 78 VST 351
Tripura Sales Tax Act, 1976 — Section 28
High Courts12 Nov 2014
Laxmi Paul VsRatna Rani Debnath (Paul)
Tripura High Court · (2014) 11 TP CK 0069
High Courts12 Nov 2014
Bedana Khatun VsThe Branch Manager
Tripura High Court · (2014) 11 TP CK 0065
Workmens Compensation Act, 1923 — Section 4
High Courts12 Nov 2014
Khelarani Das VsTripura Road Transport Corporation
Tripura High Court · (2014) 11 TP CK 0064
High Courts12 Nov 2014
Joram Hrangkhawl VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0046
Penal Code, 1860 (IPC) — Section 376, 415, 417
High Courts12 Nov 2014
Sudip Modak VsJyotshna Rani Modak
Tripura High Court · (2014) 11 TP CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Family Courts Act, 1984 — Section 19
High Courts12 Nov 2014
Madhu Mallik VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 374(3), 397, 401Penal Code, 1860 (IPC) — Section 498A
High Courts12 Nov 2014
Ashim Bal VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Essential Commodities Act, 1955 — Section 7(a)(i)
High Courts12 Nov 2014
Abul Hussain VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts11 Nov 2014
Sugam Parivahan Ltd. VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0041
Tripura Sales Tax Act, 1976 — Section 3ATripura Value Added Tax Act, 2004 — Section 2(25), 3
High Courts11 Nov 2014
Kaushik Chakraborty VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0040
Constitution of India, 1950 — Article 226