High Courts25 Nov 2014
Shyama Devi (Singh) VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0072
Hindu Marriage Act, 1955 — Section 11, 12, 16Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 3 of 26
High Courts25 Nov 2014
Krishna Charan Debnath VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304(A), 326, 34
High Courts25 Nov 2014
Tapan Majumder Vs State of Tripura
Tripura High Court · (2015) 1 GLT 45
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 304-A
High Courts24 Nov 2014
Pradip Das VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 251, 292, 313, 397, 401Penal Code, 1860 (IPC) — Section 292
High Courts24 Nov 2014
Sanju Nama VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 372Penal Code, 1860 (IPC) — Section 436
High Courts21 Nov 2014
Mamin Hossen VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304, 304A, 71
High Courts21 Nov 2014
Samir Debbarma VsPromode Debbarma
Tripura High Court · (2014) 11 TP CK 0060
Constitution of India, 1950 — Article 227
High Courts21 Nov 2014
Shib Chandra Debbarma VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0029
High Courts21 Nov 2014
Batakrishna Paul VsLaxmibala Paul
Tripura High Court · (2014) 11 TP CK 0024
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22(C), 22(E)
High Courts19 Nov 2014
Santi Kumar Debbarma VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0076
Constitution of India, 1950 — Article 226
High Courts18 Nov 2014
Subhas Chandra Ghosh VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0056
High Courts17 Nov 2014
Debi Choudhuri (Dasgupta) VsPunjab National Bank
Tripura High Court · (2014) 11 TP CK 0068
Constitution of India, 1950 — Article 226
High Courts17 Nov 2014
Bisweswar Bhowmik VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0059
Civil Procedure Code, 1908 (CPC) — Section 100, 9
High Courts17 Nov 2014
Mithan Misra VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498(A)
High Courts17 Nov 2014
Manika Debnath VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0033
High Courts17 Nov 2014
The Manager VsNandi and Nandi
Tripura High Court · (2014) 11 TP CK 0030
Civil Procedure Code, 1908 (CPC) — Section 79, 80, 96
High Courts17 Nov 2014
Nishit Chandra Saha VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0025
High Courts17 Nov 2014
Tinkar Das VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0020
Penal Code, 1860 (IPC) — Section 109, 419, 468
High Courts14 Nov 2014
Nepal Majumder VsThe State of Tripura
Tripura High Court · (2014) 11 TP CK 0028
Constitution of India, 1950 — Article 226