High Courts01 Feb 2022Dismissed
M/S Y Koteswar Rao Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0002
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 47 of 50
High Courts31 Jan 2022Disposed Of
Keshipeddi Bhargav Raju Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0051
Constitution Of India, 1950 — Article 14, 21, 226, 300ATelangana State Building Permission Approval and Self-Certification (TS-bPASS) Act, 2020 — Section 7, 7(8)
High Courts31 Jan 2022Dismissed
Sanskruthi Township Vs State Of Telangana And 10 Others
Telangana High Court · (2022) 01 TEL CK 0050
Telangana Gram Panchayat Land Development (Layout And Building) Rules, 2002 — Rule 23DTelangana Municipalities Act, 2019 — Section 185
High Courts31 Jan 2022Disposed Of
M/S Prime Properties A Partnership Firm Vs Pilli Mallaiah, And 10 Others
Telangana High Court · (2022) 01 TEL CK 0041
Telangana Right Of Records and Pattadar Passbook Act, 1971 — Section 5A(4)
High Courts31 Jan 2022Dismissed
Registrar Vs Dr. G. Usha Lavanya
Telangana High Court · (2022) 01 TEL CK 0040
High Courts31 Jan 2022Dismissed
N. Nishanth Reddy And Another Vs State Of Telangana And 6 Others
Telangana High Court · (2022) 01 TEL CK 0039
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 10, 10A, 11, 11(1), 12, 15, 15(3)
High Courts28 Jan 2022Dismissed
Dinesh Kumar Agarwal And 7 Others Vs Canara Bank And Another
Telangana High Court · (2022) 01 TEL CK 0057
Constitution Of India, 1950 — Article 12Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(6), 8(9), 9, 9(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(8)
High Courts28 Jan 2022Allowed
B. Sunder Vs State Of Ap Rep By Its Pp Hyd., Another,
Telangana High Court · (2022) 01 TEL CK 0056
Code Of Criminal Procedure, 1973 — Section 200, 397, 401Negotiable Instruments Act, 1881 — Section 138, 139
High Courts28 Jan 2022Allowed
Secunderabad Cantonment Board Vs M/S. Mishra Construction And Compnay
Telangana High Court · (2022) 01 TEL CK 0055
Cantonment Act, 1924 — Section 179, 184, 185, 185(1), 273, 274, 276, 278Code Of Civil Procedure, 1908 — Section 80
High Courts28 Jan 2022Dismissed
Kondra Ashok Kumar Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0054
Code Of Criminal Procedure, 1973 — Section 29, 209, 313, 323, 325, 397, 401Indian Penal Code, 1860 — Section 90, 294(b), 375, 376, 417, 420, 506Evidence Act, 1872 — Section 114A
High Courts28 Jan 2022Allowed
P.Vikram Deva Reddy, Kukatpally, Hyd. Vs State, Rep Sho Kesara Ps., Thr Pp., Anr.
Telangana High Court · (2022) 01 TEL CK 0053
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482Indian Penal Code, 1860 — Section 34, 415, 417, 418, 419, 420, 468, 471Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950 — Section 38E
High Courts28 Jan 2022Allowed
Kalva Vijaya Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0052
Code Of Criminal Procedure, 1973 — Section 482Drugs and Cosmetics Act, 1940 — Section 17B, 18A 18(a)(i), 18(a)(vi), 18B, 22(1)(cca), 22(3), 27(d), 28, 28A, 34Negotiable Instruments Act, 1881 — Section 138, 141, 141(2)
High Courts27 Jan 2022Dismissed
Ramesh Gaikwad And 3 Others Vs Lalitha Srikrish And 14 Others
Telangana High Court · (2022) 01 TEL CK 0059
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54, 55
High Courts27 Jan 2022Allowed/Partly Allowed/Allowed
Raqya Bee Died And 15 Others Vs M/S. Ps.R. Constructions And Anothers
Telangana High Court · (2022) 01 TEL CK 0058
Arbitration and Conciliation Act, 1996 — Section 34, 34(1), 34(2), 34(3), 35, 36, 37, 37(1)(b)
High Courts27 Jan 2022Disposed Of
Valadri Anji Reddy Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0044
Constitution Of India, 1950 — Article 14, 21, 226, 300ATelangana State Building Permission Approval and Self-Certification (TS-bPASS) Act, 2020 — Section 7, 7(8)
High Courts27 Jan 2022Allowed
P.Mallikarjun, Hyderabad Vs Chairman M.D., The Oriental Insurance Co., 3 Others
Telangana High Court · (2022) 01 TEL CK 0043
Constitution Of India, 1950 — Article 16, 21, 226Income Tax Act, 1961 — Section 203, 206
High Courts27 Jan 2022Dismissed
Management Of Metropolitan Water Supply And Sewerage Board Vs Union Of Water Supply And Sewerage Board Employees And Another
Telangana High Court · (2022) 01 TEL CK 0042
Industrial Disputes Act, 1947 — Section 10(1)(s)
High Courts25 Jan 2022Disposed Of
Joginapally Shilpa Vs State Of Telangana
Telangana High Court · (2022) 01 TEL CK 0049
Constitution Of India, 1950 — Article 14, 19, 21, 226Telangana State Building Permission Approval and Self-Certification (TS-bPASS) Act, 2020 — Section 7, 7(8)
High Courts25 Jan 2022Dismissed
Dr. G. Sagar Vs Jawaharlal Nehru Technolgical University
Telangana High Court · (2022) 01 TEL CK 0048
High Courts25 Jan 2022Allowed
Southern Power Distribution Company Of Telangana Limited Vs M/S Sarwottam Ispat Limited
Telangana High Court · (2022) 01 TEL CK 0047
Constitution Of India, 1950 — Article 14, 226Sale of Goods Act, 1930 — Section 18Disaster Management Act, 2005 — Section 72