High Courts10 Feb 2022Dismissed
Kancharla Alivelu Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0045
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 45 of 50
High Courts10 Feb 2022Allowed
Siraj Ali Panjwani Vs Saifuddin Lakhani 3 Others
Telangana High Court · (2022) 02 TEL CK 0034
High Courts10 Feb 2022Disposed Of
Depot Manager Vs N.P.Reddy
Telangana High Court · (2022) 02 TEL CK 0033
Industrial Disputes Act, 1947 — Section 2A(2), 11A
High Courts09 Feb 2022Allowed
C P Sridhar Another Vs C V Surenderanath 4 Others
Telangana High Court · (2022) 02 TEL CK 0041
Code Of Civil Procedure, 1908 — Order 14 Rule 1, Order 14 Rule 5Evidence Act, 1872 — Section 114Transfer Of Property Act, 1882 — Section 106
High Courts09 Feb 2022Allowed
Md.Azeemoddin Vs Bashetty Saroja Anr
Telangana High Court · (2022) 02 TEL CK 0040
Workmen�s Compensation Act, 1923 — Section 4
High Courts09 Feb 2022Partly Allowed
B.Laxma Reddy Vs APSRTC, Rep.Byits Md And 3 Others
Telangana High Court · (2022) 02 TEL CK 0039
Constitution Of India, 1950 — Article 14, 16, 21, 226APSRTC Employees (Conduct) Regulations, 1963 — Regulation 28(ixb), 28(xiii)
High Courts09 Feb 2022Dismissed
A.Durga Bhavani Vs Union Of India
Telangana High Court · (2022) 02 TEL CK 0038
High Courts09 Feb 2022Allowed
State Of Telangana Vs M. Bapi Raju
Telangana High Court · (2022) 02 TEL CK 0037
Constitution Of India, 1950 — Article 226, 300A
High Courts09 Feb 2022Dismissed
M/S NECX Pvt. Ltd. Vs Union Bank Of India And Another
Telangana High Court · (2022) 02 TEL CK 0036
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13, 13(2), 13(3), 13(3A), 13(4), 17, 17A, 17(1)Transfer Of Property Act, 1882 — Section 58(f), 69, 69A
High Courts09 Feb 2022Dismissed
Dumpala Madhusudhana Reddy Vs State Of Maharashtra
Telangana High Court · (2022) 02 TEL CK 0035
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 409, 420Insolvency And Bankruptcy Code, 2016 — Section 60(5)
High Courts09 Feb 2022Dismissed
Telangana State Industrial Infastudcture Corporation Ltd. Vs Sri Mithra Real Estates Pvt. Ltd.
Telangana High Court · (2022) 02 TEL CK 0032
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1)(b), 24(2)Land Acquisition Act, 1894 — Section 4(1), 31(2)
High Courts08 Feb 2022Dismissed
T. Ramadasappa Naidu Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0031
Indian Penal Code, 1860 — Section 427, 448, 456, 506Code Of Criminal Procedure, 1973 — Section 200
High Courts08 Feb 2022Dismissed
Cheedella Venkata Raman Vs Prl. Secy., Min. Of Agrl., New Delhi-23 Ors.
Telangana High Court · (2022) 02 TEL CK 0030
Constitution Of India, 1950 — Article 246A.P. Agriculture (Produce And Live Stocks) Marketing Act, 1966 — Section 7Essential Commodities Act, 1955 — Section 2(a), 3(2), 3(3), 3A, 6A
High Courts08 Feb 2022Dismissed
Telangana State Multiple Contractors Labour Union Vs Union Of India
Telangana High Court · (2022) 02 TEL CK 0029
Constitution Of India, 1950 — Article 14, 19, 21, 23, 42, 43Minimum Wages Act, 1948 — Section 3, 5, 7
High Courts08 Feb 2022Dismissed
National Institute Of Technology Vs Chandra Mohan Andugula
Telangana High Court · (2022) 02 TEL CK 0028
National Institute Of Technology Act, 2009 — Section 8
High Courts08 Feb 2022Allowed
Janapally Anjilaiah Vs State Of Ap., Through P.P
Telangana High Court · (2022) 02 TEL CK 0027
Evidence Act, 1872 — Section 103, 106Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 174, 389(1)
High Courts07 Feb 2022Disposed Of
Maniza Jumabhoy Vs Karim Nawaz Alladin
Telangana High Court · (2022) 02 TEL CK 0026
High Courts07 Feb 2022Disposed Of
Bandi Sanjay Kumar Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 167, 482Indian Penal Code, 1860 — Section 143, 149, 188, 332, 333, 341Disaster Management Act, 2005 — Section 51B
High Courts07 Feb 2022Disposed Of
Panneeru Mohan Raju Chandra Mohan Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0024
Motor Vehicles Act, 1988 — Section 50Indian Penal Code, 1860 — Section 34, 201, 306, 343, 498A, 506Code Of Criminal Procedure, 1973 — Section 451
High Courts07 Feb 2022Dismissed
P. V. Bhaskar Rao Vs Indian Bank And Another
Telangana High Court · (2022) 02 TEL CK 0023
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(4)Recovery of Debts due to Banks And Financial Institutions Act, 1993 — Section 19