High Courts04 Feb 2022Allowed
Sub Inspector Vs K. Ravinder Reddy
Telangana High Court · (2022) 02 TEL CK 0006
Telangana Excise Act, 1968 — Section 45, 45(3), 46, 46A
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 46 of 50
High Courts04 Feb 2022Dismissed
A.Satyavani Vs State Of Telangana,Prl.Scy,M.A.D,Hyd, 4
Telangana High Court · (2022) 02 TEL CK 0005
Andhra Pradesh Reorganization Act, 2014 — Section 77, 77(2), 79
High Courts04 Feb 2022Allowed/Dismissed
Dokwal Refinery,Light Indust.Area, Adb Vs A.P.S.Coop.,Marketing Fed.Ltd., 2 Ors
Telangana High Court · (2022) 02 TEL CK 0004
Code Of Civil Procedure, 1908 — Section 80
High Courts04 Feb 2022Dismissed
Komatireddy Janakiram Reddy Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0003
Constitution Of India, 1950 — Article 136, 141, 226Telangana Rights in Land and Pattadar Pass Books Act, 1977 — Section 5(5), 9Hindu Succession Act, 1956 — Section 8
High Courts03 Feb 2022Allowed
Budigepaka Iddamma Vs K. Vijaya Laxmi And Another
Telangana High Court · (2022) 02 TEL CK 0011
Motor Vehicles Act, 1988 — Section 166
High Courts03 Feb 2022Disposed Of
Syed Ahmed Ali Vs Md. Afzal Ali, State Of Ap Rep By Its Pp Hyd.
Telangana High Court · (2022) 02 TEL CK 0010
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts03 Feb 2022Disposed Of
Sai Ram Chemicals Vs State Of Telangana And 3 Others
Telangana High Court · (2022) 02 TEL CK 0009
Constitution Of India, 1950 — Article 226
High Courts03 Feb 2022Disposed Of
Fatima Begum Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0008
Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6Medical Termination of Pregnancy (Amendment) Act, 2021 — Section 3
High Courts03 Feb 2022Partly Allowed
Algola Srinivas And 2 Others Vs Paramjeet Kaur And Another
Telangana High Court · (2022) 02 TEL CK 0007
Motor Vehicles Act, 1988 — Section 166
High Courts02 Feb 2022Disposed Of
M.Rajender Vs High Court Of Judicature At Hyderabad
Telangana High Court · (2022) 02 TEL CK 0017
Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Code Of Civil Procedure, 1908 — Order 20
High Courts02 Feb 2022Dismissed
K.G.Kutty Vs Sri Raghavendra Rubber Industries Pvt. Ltd
Telangana High Court · (2022) 02 TEL CK 0016
Code Of Criminal Procedure, 1973 — Section 200, 357, 397, 401Negotiable Instruments Act, 1881 — Section 138Companies Act, 2013 — Section 303(1)
High Courts02 Feb 2022Disposed Of
Anumula. Revanth Reddy, Mahabubnagar Dist. Vs State Of Ts., Proh. Ex., Hyderabad, 8 Ors
Telangana High Court · (2022) 02 TEL CK 0015
Constitution Of India, 1950 — Article 21
High Courts02 Feb 2022Partly Allowed
D.Janardhan Reddy Vs K.Murali And Anr
Telangana High Court · (2022) 02 TEL CK 0014
Motor Vehicles Act, 1988 — Section 147, 166, 166(1), 173Code Of Criminal Procedure, 1973 — Section 161, 162(1)
High Courts02 Feb 2022Dismissed
Kaloji Narayana Rao University Of Health Sciences Vs Dr. Devender Banavath
Telangana High Court · (2022) 02 TEL CK 0013
High Courts02 Feb 2022Allowed/Disposed Of/Allowed/Disposed Of
Syed Hyder Mohiuddin Hussaini Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0012
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Court of Wards Act, 1977 — Section 64Protection of Human Rights Act, 1993 — Section 12, 13, 14
High Courts01 Feb 2022
R. Raghavender Rao Vs State Of Telangana And 8 Others
Telangana High Court · (2022) 02 TEL CK 0022
Telangana Lokayukta Act, 1983 — Section 7
High Courts01 Feb 2022Partly Allowed
Marla Laxmi 6 Ors Vs V.Prabhakar Anr
Telangana High Court · (2022) 02 TEL CK 0021
Motor Vehicles Act, 1988 — Section 166
High Courts01 Feb 2022Dismissed
B Veera Reddy, Hyderabad Vs Secy., A.P. Legislature Secretariat, Hyd 2 Others
Telangana High Court · (2022) 02 TEL CK 0020
High Courts01 Feb 2022Dismissed
State Of Telangana Vs Niranjan Kumar Jain
Telangana High Court · (2022) 02 TEL CK 0019
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 27, 27(a), 27(b), 28, 29, 39, 64ACode Of Criminal Procedure, 1973 — Section 57, 167, 482
High Courts01 Feb 2022Allowed
Methuku Ventures Ltd. Vs State Of Telangana
Telangana High Court · (2022) 02 TEL CK 0018
Constitution Of India, 1950 — Article 14Indian Penal Code, 1860 — Section 120B, 168, 420Telangana State Protection of Depositors of Financial Establishments Act, 1999 — Section 3, 3(3), 3(4), 4, 4(3), 4(4), 5, 6, 6(4), 7, 7(1), 7(2), 7(3), 7(4), 7(5), 7(6), 11