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Telangana High Court judgments, 2021

492 judgments · page 4 of 25

High Courts30 Nov 2021Dismissed

M/S.Hetero Group Of Companies A4 Vs State Of Telangana

Telangana High Court · (2021) 11 TEL CK 0062

Code Of Criminal Procedure, 1973 — Section 156(3), 173(2), 190, 190(1)(b), 200, 204, 228, 397, 468, 482Indian Penal Code, 1860 — Section 107, 120A, 120B, 409, 415, 420, 477APrevention of Corruption Act, 1988 — Section 2(b), 12, 13(1)(c), 13(1)(d), 13(2)
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High Courts30 Nov 2021Dismissed

Kamadhenu Traders Vs State Of Telangana

Telangana High Court · (2021) 11 TEL CK 0059

Constitution Of India, 1950 — Article 14, 19(1), 19(1)(g), 19(6), 21, 226Food Safety and Standards Act, 2006 — Section 3(j), 3(1)(j), 16, 18(1)(a), 26, 30, 30(2), 30(2)(a), 31, 89, 92Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 5, 6, 7, 8, 9, 10, 11, 13, 14, 15, 17, 18
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High Courts29 Nov 2021Dismissed

Prem Kumar Sharma Vs State Of Telangana

Telangana High Court · (2021) 11 TEL CK 0067

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 468, 471Code Of Criminal Procedure, 1973 — Section 41A
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High Courts26 Nov 2021Dismissed

Karnati Ravi Vs K.V.Kavitha

Telangana High Court · (2021) 11 TEL CK 0071

Code Of Civil Procedure, 1908 — Section 24Guardianship and Wards Act, 1890 — Section 12
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High Courts26 Nov 2021Allowed

B. Nirmala Vs State Of Telangana

Telangana High Court · (2021) 11 TEL CK 0070

Code Of Civil Procedure, 1908 — Order 6 Rule 17Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 503, 506
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